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Madhya Pradesh High Court judgments

47,638 judgments · page 721 of 2,382

High Courts20 Apr 2016Dismissed

Piyush Vs State of M.P. and Others

Madhya Pradesh High Court · (2016) 04 MP CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 397, Section 401Penal Code, 1860 (IPC) - Section 375, Section 376, Section 376(2)(n), Section 506, Section 90
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High Courts18 Apr 2016Partly Allowed

Bantu and Others Vs State of M.P.

Madhya Pradesh High Court · (2016) 04 MP CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 482Penal Code, 1860 (IPC) - Section 307, Section 324, Section 34, Section 39, Section 68
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High Courts18 Apr 2016Dismissed

Prabhat Chand Vs State of M.P. and Others

Madhya Pradesh High Court · (2016) 04 MP CK 0031

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 200, Section 202, Section 204, Section 397, Section 401Penal Code, 1860 (IPC) - Section 420, Section 467, Section 471
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High Courts18 Apr 2016Dismissed

Brij Bhushan Sarma Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2016) 04 MP CK 0027

Criminal Procedure Code, 1973 (CrPC) - Section 310, Section 482Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004 - Section 4, Section 6, Section 9Penal Code, 1860 (IPC) - Section 167, Section 177, Section 193, Section 376(1)(gh)
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High Courts18 Apr 2016Allowed

Indian Oil Corporation Ltd. Vs Agrawal Agro Auto Service

Madhya Pradesh High Court · (2016) 04 MP CK 0026

Arbitration and Conciliation Act, 1996 - Section 11, Section 28, Section 36, Section 37(1)(a), Section 9Specific Relief Act, 1963 - Section 14, Section 14(1)(c), Section 16, Section 36, Section 38, Section 39, Section 40, Section 41, Section
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High Courts07 Apr 2016Allowed

State of M.P. and Others Vs Usman Patel

Madhya Pradesh High Court · (2016) 04 MP CK 0017

Constitution of India, 1950 - Article 252Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, Section 10 (3), Section 10 (4), Section 10(3), Section 10(4), Section 10(5), Section 15, Section 33, Section 5, Section 5 (3), Section 6, Sec
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