High Courts13 Sept 2019Disposed Off
Ramesh Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 324, 325
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 512 of 2,382
High Courts13 Sept 2019Dismissed
Harendra Singh And Others Vs Munni Bai Kewat And Another
Madhya Pradesh High Court · (2019) 09 MP CK 0020
Code Of Criminal Procedure, 1973 — Section 96Limitation Act, 1963 — Section 27Registration Act, 1908 — Section 17
High Courts13 Sept 2019Dismissed
Buddhesh @ Hetram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0019
Code Of Criminal Procedure, 1973 — Section 320(2), 389(1), 389(3)Indian Penal Code, 1860 — Section 363, 366, 376
High Courts13 Sept 2019Disposed Off
Pinda @ Jaspinder Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0013
High Courts13 Sept 2019Allowed
Faeem Khan Mansoori Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts13 Sept 2019Allowed
Anil Vs State Of Madhya Pradesh And Anr.
Madhya Pradesh High Court · (2019) 09 MP CK 0011
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 366, 376
High Courts13 Sept 2019Disposed Off
Neeraj Vyas Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 368, 376(D), 506Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6
High Courts13 Sept 2019Disposed Off
Sanju Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 439Excise Act, 1944 — Section 34(2)Arms Act, 1959 — Section 25, 27
High Courts13 Sept 2019Disposed Off
Harikesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 400, 402Arms Act, 1959 — Section 25, 27
High Courts13 Sept 2019Disposed Off
Mangal Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0007
Code Of Criminal Procedure, 1973 — Section 379, 420, 439
High Courts13 Sept 2019Disposed Off
Ram Singh Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 301(2), 313, 439Indian Penal Code, 1860 — Section 302, 147, 148, 149, 323, 294, 506
High Courts12 Sept 2019Allowed
Suresh Soni And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts12 Sept 2019Dismissed
Harshlal Dwivedi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0004
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 471
High Courts12 Sept 2019Dismissed
Neeraj Gupta Vs Vinod Chaurasia
Madhya Pradesh High Court · (2019) 09 MP CK 0003
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts12 Sept 2019Dismissed
Vishwanath Singh Vs Munni Bai Kewat And Another
Madhya Pradesh High Court · (2019) 09 MP CK 0002
Code Of Civil Procedure, 1908 — Section 96Madhya Pradesh Land Revenue Code, 1959 — Section 250Registration Act, 1908 — Section 17
High Courts12 Sept 2019Allowed
Devendra Singh And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0001
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 34, 300, 302, 304
High Courts30 Aug 2019Dismissed
State Of Madhya Pradesh Vs Ramchandra S/O Sawantji Pawar
Madhya Pradesh High Court · (2019) 08 MP CK 0117
High Courts30 Aug 2019Dismissed
Rajiv Agrawal Vs Board Of Secondary Education And Others
Madhya Pradesh High Court · (2019) 08 MP CK 0111
Constitution Of India, 1950 — Article 226
High Courts30 Aug 2019Disposed Of
Krishan Kumar Tiwari And Ors Vs State Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2019) 08 MP CK 0110
High Courts29 Aug 2019Allowed
Bajrang Rathore Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 08 MP CK 0123
Code Of Criminal Procedure, 1973 — Section 389(1)