High Courts22 Aug 2019Allowed

Zalil s/o Jumman Khan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 08 MP CK 0101

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 363, 366, 376, 506BScheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(2)
High Courts20 Aug 2019Allowed

Forest Range Officer Vs Dileep

Madhya Pradesh High Court · (2019) 08 MP CK 0079

Industrial Disputes Act, 1947 — Section 10, 10(1), 25F, 25B(1), 25G, 25HConstitution Of India, 1950 — Article 226, 227