High Courts24 Sept 2019Dismissed
Arvind Shrivastava Vs State Of MADHYA PRADESH
Madhya Pradesh High Court · (2019) 09 MP CK 0055
Criminal Procedure Code, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 302, 306, 307
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Madhya Pradesh High Court judgments
47,636 judgments · page 510 of 2,382
High Courts24 Sept 2019Allowed
Brajesh Patel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0054
Criminal Procedure Code, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 294, 354, 506
High Courts24 Sept 2019Allowed
Sushil Kumar Budholiya And Ors Vs State Of MADHYA PRADESH And Ors
Madhya Pradesh High Court · (2019) 09 MP CK 0053
Criminal Procedure Code, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 409, 411
High Courts24 Sept 2019Allowed
Keshav Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0052
Criminal Procedure Code, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376, 376(2)(n), 506
High Courts24 Sept 2019Allowed
Bhagwat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0051
Criminal Procedure Code, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 376, 506
High Courts24 Sept 2019Disposed Of
Ruby Monika Rawat Vs State Of MADHYA PRADESH And Ors.
Madhya Pradesh High Court · (2019) 09 MP CK 0050
High Courts24 Sept 2019Disposed Of
Sharda Vs State Of MADHYA PRADESH
Madhya Pradesh High Court · (2019) 09 MP CK 0049
Criminal Procedure Code, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts24 Sept 2019Allowed
Ramchandra S/O Madanlal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0048
Criminal Procedure Code, 1973 — Section 437(3), 439Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4Indian Penal Code, 1860 — Section 376(2)(i), 506
High Courts24 Sept 2019Disposed Of
Bhavana Jain Vs Vipul Jain
Madhya Pradesh High Court · (2019) 09 MP CK 0047
High Courts24 Sept 2019Disposed Of
Sarjan Singh And Anr. Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0046
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(v-a), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 506
High Courts23 Sept 2019Disposed Of
Shambhudayal Shakya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 450, 452, 506
High Courts23 Sept 2019Disposed Of
Sateesh Rathore Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts23 Sept 2019Dismissed
Zahida Bano And Shafiqa Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 301(2), 438Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27
High Courts23 Sept 2019Dismissed
Smt. Himani W/O Yogesh Ojha Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 09 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 406, 408Constitution Of India, 1950 — Article 226
High Courts20 Sept 2019Allowed
Rahul Parihar Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 09 MP CK 0040
High Courts19 Sept 2019Allowed
Sandeep Narwariya Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 09 MP CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 363, 366, 366A, 376, 376(D)(A)Protection Of Children From Sexual Offences Act, 2012 — Section 5(g), 6, 17
High Courts19 Sept 2019Disposed Off
Mahendra Singh Bheel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324
High Courts19 Sept 2019Allowed
Brijesh @ Bijesh S/O Raisingh Bhil Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(1)A, 34(2), 59(A)
High Courts19 Sept 2019Allowed
Ramesh Savita Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0036
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts19 Sept 2019Allowed
Neetu Raja Parmar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 09 MP CK 0035
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 354, 363, 366, 376, 456, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 7, 8