High Courts14 Oct 2019Disposed Of
Satpura Infracon Pvt. Ltd. Vs Sharda Dahiya
Madhya Pradesh High Court · (2019) 10 MP CK 0048
Workmen Compensation Rules, 1924 — Rule 41Code Of Civil Procedure, 1908 — Section 24, 115 Order 9 Rule 13
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 505 of 2,382
High Courts14 Oct 2019Dismissed
Mansharam Ivne Vs Chhannu And Ors.
Madhya Pradesh High Court · (2019) 10 MP CK 0047
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts14 Oct 2019Dismissed
Jitendra Gajbhiye Vs State Of Madhya Pradesh And Ors.
Madhya Pradesh High Court · (2019) 10 MP CK 0046
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154(3), 156(3), 190, 200
High Courts14 Oct 2019Allowed
Dhanpat Kushwaha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts14 Oct 2019Disposed Of
Madansingh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 397, 401Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts14 Oct 2019Dismissed
Priti Sharma Vs State Of Madhya Pradesh And Ors.
Madhya Pradesh High Court · (2019) 10 MP CK 0043
Madhya Pradesh Uchch Nyalaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts14 Oct 2019Disposed Of
Raghuveer Prajapati Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 400, 402Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts14 Oct 2019Disposed Of
Amardeep Singh And Anr. Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 439Excise Act, 1958 — Section 34(2), 47A
High Courts14 Oct 2019Dismissed
Shyamubai And Others Vs Ravi @ Ravindra And Another
Madhya Pradesh High Court · (2019) 10 MP CK 0040
Limitation Act, 1963 — Section 5
High Courts14 Oct 2019Dismissed
Vijaya Vs Banshilal And Another
Madhya Pradesh High Court · (2019) 10 MP CK 0039
Indian Penal Code, 1860 — Section 406, 407, 498ADowry Prohibition Act, 1961 — Section 4
High Courts14 Oct 2019Allowed
Deepak Raghuvanshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0038
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 3(2)(V), 34, 302
High Courts14 Oct 2019Allowed
Hari Singh And Chandan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0037
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(द), 3(1)(ध), 3(2)(va), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 506
High Courts05 Oct 2019Allowed
Mittar Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0036
Indian Penal Code, 1860 — Section 376, 506, 506(II)Evidence Act, 1872 — Section 157
High Courts05 Oct 2019Allowed
Sunil @ Deepak @ Ranji Dhurve Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0035
Indian Penal Code, 1860 — Section 363, 366, 376, 376(1), 406
High Courts05 Oct 2019Allowed
Rampal Kol Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0034
Indian Penal Code, 1860 — Section 344, 363, 366, 366(A), 376, 376(1)
High Courts04 Oct 2019Dismissed
Vanya @ Banesingh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0032
Code Of Civil Procedure, 1973 — Section 145, 146(1)Code Of Civil Procedure, 1908 — Section 92, Order 39 Rule 1, Order 39 Rule 2
High Courts04 Oct 2019Dismissed
Surbhi Trivedi. Vs Gaurav Trivedi.
Madhya Pradesh High Court · (2019) 10 MP CK 0030
Code Of Civil Procedure, 1973 — Section 151Hindu Marriage Act, 1955 — Section 9Constitution Of India, 1950 — Article 20(3), 21, 227
High Courts04 Oct 2019Partly Allowed
Santosh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 10 MP CK 0029
Indian Penal Code, 1860 — Section 304A
High Courts04 Oct 2019Dismissed
Gajendra Singh Tomar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 10 MP CK 0027
High Courts04 Oct 2019Allowed
Rajesh Singh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 10 MP CK 0026
Criminal Procedure Code, 1973 — Section 110(6)Constitution Of India, 1950 — Article 226