COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 507 of 2,382

High Courts03 Oct 2019Allowed

Umesh Kumar Modi Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0004

Code Of Criminal Procedure, 1973 — Section 34(1)(a), 34(1)(b), 457, 482Madhya Pradesh Excise Act, 1915 — Section 47A, 47A(3)(a), 47D

High Courts03 Oct 2019Allowed

Rajkumar Mourya Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0003

Code Of Criminal Procedure, 1973 — Section 34(1)(a), 34(1)(b), 457, 482Madhya Pradesh Excise Act, 1915 — Section 47A, 47A(3)(a), 47D

High Courts03 Oct 2019Dismissed

Tarun S/O Sewaram @ Shivram Jaat And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0002

Indian Penal Code, 1860 — Section 34, 107, 306Code Of Criminal Procedure, 1973 — Section 161

High Courts01 Oct 2019Dismissed

Bhavani Deen Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 10 MP CK 0028

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaya Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Constitution Of India, 1950 — Article 226

High Courts01 Oct 2019Disposed Of

Upasna Singh Thakur Vs The State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0012

High Courts01 Oct 2019Dismissed

Avinash Bhatt Vs Rekha And Others

Madhya Pradesh High Court · (2019) 10 MP CK 0011

High Courts01 Oct 2019Disposed Of

Hariram Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2019) 10 MP CK 0010

Code Of Criminal Procedure, 1973 — Section 454Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364

High Courts01 Oct 2019Disposed Of

Jaswant Singh. Vs Bahadur Singh And Others.

Madhya Pradesh High Court · (2019) 10 MP CK 0001

High Courts30 Sept 2019Dismissed

Shakuntala And Others Vs Latadevi And Others

Madhya Pradesh High Court · (2019) 09 MP CK 0106

Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Order 39 Rule 1,Order 39 Rule 2, Order 6 Rule 17

High Courts30 Sept 2019Partly Allowed

Jalamsingh And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 09 MP CK 0087

Indian Penal Code, 1860 — Section 399, 402

High Courts27 Sept 2019Disposed Of

Jameer Khan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 09 MP CK 0105

High Courts27 Sept 2019Disposed Of

Kashiram Raikwar Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 09 MP CK 0104

High Courts27 Sept 2019Allowed

Sharda Bai Vs Manoj Panthi And Others

Madhya Pradesh High Court · (2019) 09 MP CK 0102

Code Of Civil Procedure, 1908 — Section 151, Order 47 Rule 1Madhya Pradesh Panchayat Raj Evam Gram Swaraj Adhiniyam, 1993 — Section 21(1)

High Courts27 Sept 2019Disposed Of

Neeraj Jatav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 09 MP CK 0100

Code Of Criminal Procedure, 1973 — Section 437(3), 438Indian Penal Code, 1860 — Section 34, 294, 323, 324, 452, 506

High Courts27 Sept 2019Allowed

Pradeep And Ors. Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 09 MP CK 0099

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 506

High Courts27 Sept 2019Disposed Of

Rambaran Kushwah Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 09 MP CK 0098

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4

High Courts27 Sept 2019Allowed

Bhayyu @ Bhayyan S/O Goverdhan Chouhan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 09 MP CK 0096

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 49(A)

High Courts27 Sept 2019Allowed

Dharmendra S/O Prathvi Singh Rajput Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 09 MP CK 0095

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376(2), 450Protection Of Children from Sexual Offence Act, 2012 — Section 4

High Courts27 Sept 2019Disposed Of

Kalli Yadav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 09 MP CK 0094

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 353, 506

High Courts27 Sept 2019Allowed

Kapil Soni S/O Mahesh Chandra Soni Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 09 MP CK 0093

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 201, 406, 409