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Madhya Pradesh High Court judgments

47,636 judgments · page 504 of 2,382

High Courts15 Oct 2019Allowed

Aman S/O Radheshyam Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0068

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offence Act, 2012 — Section 5(L), 6
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High Courts15 Oct 2019Allowed

Chandan Kushwah Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(i)(n)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 5(1), 6
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High Courts15 Oct 2019Allowed

Suraj Kirar Vs State Of Madhya Pradesh And Ant.

Madhya Pradesh High Court · (2019) 10 MP CK 0063

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 342, 363, 376(Gha)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 7, 8
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High Courts15 Oct 2019Disposed Of

Shivam Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2019) 10 MP CK 0061

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 102Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 101
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High Courts15 Oct 2019Dismissed

Thameem Ansari Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0059

Code Of Criminal Procedure, 1973 — Section 2(d), 200, 202, 202(1), 482Wildlife Protection Act, 1972 — Section 2, 2(16), 2(36), 9, 9(1), 39, 44, 48A, 49B, 50, 50(6), 50(8), 50(8)(d), 50(9), 51, 51(1), 52, 54, 55Customs Act, 1992 — Section 104(6), 135
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High Courts14 Oct 2019Allowed

Sonu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0056

Code Of Criminal Procedure, 1973 — Section 161, 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366(A), 376(2)(N), 506Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 5(L), 6
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High Courts14 Oct 2019Allowed

Santosh Kushwaha Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0055

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N), 376(3)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 6
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High Courts14 Oct 2019Allowed

Yogesh Rathore Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4
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High Courts14 Oct 2019Allowed

Bahadur Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 366A, 344, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 5, 6
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High Courts14 Oct 2019Allowed

Raju Banjara Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 10 MP CK 0051

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 354, 506Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 7, 8
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