CourtKutchehry.com

COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 497 of 2,382

High Courts05 Nov 2019Allowed

Ghanshyam S/O Arajana Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0051

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4, 5L, 6
Read judgment
High Courts04 Nov 2019Allowed

Goutam Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0047

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offence Act, 2012 — Section 6
Read judgment
High Courts04 Nov 2019Disposed Of

Akash Vs State Of M.P.

Madhya Pradesh High Court · (2019) 11 MP CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 411Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
Read judgment
High Courts04 Nov 2019Dismissed

Vipin Jain Vs Nancy

Madhya Pradesh High Court · (2019) 11 MP CK 0019

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 18 Rule 17Hindu Marriage Act, 1955 — Section 9, 13
Read judgment
High Courts04 Nov 2019Allowed

Sonu Khan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0017

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
Read judgment