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Madhya Pradesh High Court judgments

47,636 judgments · page 495 of 2,382

High Courts08 Nov 2019Dismissed

Pramod Goswami Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 11 MP CK 0068

Madhya Pradesh Uchcha Nyayalaya (Khandpeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Indian Penal Code, 1860 — Section 148, 294, 325, 376, 440, 447, 506IICode Of Criminal Procedure, 1973 — Section 320(8)
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High Courts08 Nov 2019Disposed Of

Kuldeep Pawaiya Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0062

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120, 419, 420, 467, 468, 471Uttar Pradesh Public Examinations (Prevention Of Unfair Means) Act, 1992 — Section 3, 4
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High Courts08 Nov 2019Disposed Of

Radheshyam Paswan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0061

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Uttar Pradesh Public Examinations (Prevention Of Unfair Means) Act, 1992 — Section 3, 4
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High Courts08 Nov 2019Disposed Of

Santosh Nigam Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0060

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 419, 420, 467, 468, 471Uttar Pradesh Public Examinations (Prevention Of Unfair Means) Act, 1992 — Section 3, 4
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High Courts08 Nov 2019Allowed

Raja Chakraverty Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0058

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(1), 15A(III)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)
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High Courts06 Nov 2019Allowed

Vishal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0095

Indian Penal Code, 1860 — Section 363, 366A, 376(2)(N)Code Of Criminal Procedure, 1973 — Section 164, 439Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 5, 6
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High Courts06 Nov 2019Allowed

Amar Lal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0092

Code Of Criminal Procedure, 1973 — Section 439Wild Life Protection Act, 1972 — Section 9, 39(1)Ka, 39(1)Kha, 50, 51
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High Courts06 Nov 2019Dismissed

Kamal Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0091

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 332, 342, 353, 354, 365, 395, 427Code Of Criminal Procedure, 1973 — Section 439
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