COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 494 of 2,382

High Courts15 Nov 2019Dismissed

Ku.Taneesha Sondhiya And Another Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0101

Code Of Criminal Procedure, 1973 — Section 320, 320(1), 320(2), 320(3), 320(4), 482Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 7, 8

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High Courts14 Nov 2019Disposed Of

Virendra Singh Bhandari Vs Nandlal Bhandari And Sons P.Ltd

Madhya Pradesh High Court · (2019) 11 MP CK 0272

Companies Act, 1956 — 293, 372, 441(2), 531A, 536(2), 537(1)English Bankruptcy Act, 1883 — Section 47Provincial Insolvency Act, 1920 — Section 53, 54

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High Courts14 Nov 2019Allowed

Motilal Patidar And Another. Vs Narayan Patidar

Madhya Pradesh High Court · (2019) 11 MP CK 0113

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Indian Succession Act, 1925 — Section 63C

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High Courts14 Nov 2019Allowed

Rajkumar Upadhyay Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 11 MP CK 0110

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High Courts14 Nov 2019Allowed

O.P. Shrivastava And Others Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 11 MP CK 0109

Constitution Of India, 1950 — Article 16, 311Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 2(4)

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High Courts14 Nov 2019Allowed

Nagpur Diocesan Trust Association And Another Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 11 MP CK 0108

Constitution Of India, 1950 — Article 14, 19, 21, 30Madhya Pradesh Land Revenue Code, 1959 — Section 44, 58, 180, 181, 182, 182(2), 248Code Of Criminal Procedure, 1973 — Section 145

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High Courts14 Nov 2019Dismissed

Abhishek Swa Sahayata Samooh Vs State Of Madhya Pradesh And Ors.

Madhya Pradesh High Court · (2019) 11 MP CK 0107

Constitution Of India, 1950 — Article 19, 21, 39(f), 226Madhya Pradesh Uchcha Nyayalaya (Khandpeeth Ko Appeal) Adhiniyam, 2005 — Section 2(A)

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High Courts14 Nov 2019Allowed

Ajay Prakash Sharma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0102

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 17, 18, 37

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High Courts14 Nov 2019Disposed Of

Sunil Kumar Jain And Others Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2019) 11 MP CK 0100

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 427Copyright Act, 1957 — Section 51, 63

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High Courts14 Nov 2019Dismissed

Mahendra Alias Chhotu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0099

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376, 506

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High Courts14 Nov 2019Disposed Of

Albel Singh Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 11 MP CK 0082

Constitution Of India, 1950 — Article 14, 226

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High Courts14 Nov 2019Allowed

Shashi Jatav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0081

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13

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High Courts14 Nov 2019Allowed

Manoj Tomar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0080

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 406, 420, 506Negotiable Instruments Act, 1881 — Section 138

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High Courts14 Nov 2019Allowed

Golu Meena Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0079

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 326, 427, 506

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High Courts14 Nov 2019Allowed

Mohit Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0078

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 323, 498A, 506

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High Courts14 Nov 2019Allowed

Ravi Kumar Mohta Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0077

Code Of Criminal Procedure, 1973 — Section 161, 438, 438(2)Indian Penal Code, 1860 — Section 34, 406, 420

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High Courts14 Nov 2019Allowed

Brajendra Singh Gurjar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0076

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 307, 336

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High Courts14 Nov 2019Allowed

Omveer Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0075

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 304B, 498A

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High Courts13 Nov 2019Partly Allowed

Arjun Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0074

Indian Penal Code, 1860 — Section 354

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High Courts13 Nov 2019Disposed Of

Shailendra @ Shailu Bhatnagar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 11 MP CK 0073

Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 438Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(da), 3(1)(dha), 3(2)(V)(A), 14A(3)Indian Penal Code, 1860 — Section 294, 323, 506

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