High Courts19 Nov 2019Allowed
Dipti Rathore Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0145
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 107, 306, 498A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 492 of 2,382
High Courts19 Nov 2019Allowed
Rekha Ahirwar And Ors Vs Madhya Pradesh And Others And Ors
Madhya Pradesh High Court · (2019) 11 MP CK 0144
High Courts19 Nov 2019Dismissed
Neeraj Sahu And Another Vs Secretary And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0143
Constitution Of India, 1950 — Article 226
High Courts19 Nov 2019Allowed
Rajesh S/O Shivlal Nai And Ors Vs State Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2019) 11 MP CK 0142
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 380, 457
High Courts19 Nov 2019Allowed
Mahesh Jamke S/O Salagram Jamke And Two Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0141
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 201, 212, 302Arms Act, 1959 — Section 25, 27
High Courts19 Nov 2019Allowed
M/S Mohanlal Hargovinddas Bidi Udyog Private Ltd. Vs Jyotsnaben P. Patel
Madhya Pradesh High Court · (2019) 11 MP CK 0140
Companies Act, 1956 — Section 10F, 397, 398Company Law Board Regulations, 1991 — Regulation 27, 43, 44, 45
High Courts18 Nov 2019Dismissed
State Of Madhya Pradesh And Ors Vs Waris S/O. Nahar Khan And Ors
Madhya Pradesh High Court · (2019) 11 MP CK 0271
Indian Penal Code, 1860 — Section 71, 201, 300, 302, 376, 376(ii)(i), 376(AB), 376(2), 376(2)(F), 376(2)(N)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 5, 5(n), 5(M)(N), 6Code Of Criminal Procedure, 1973 — Section 53A, 164, 313, 366(1)
High Courts18 Nov 2019Allowed
Sanjeev @ Kaku Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0139
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts18 Nov 2019Allowed
Vaijayanti Shakyawar And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0138
Code Of Criminal Procedure, 1973 — Section 301(2), 438Indian Penal Code, 1860 — Section 34, 294, 323, 336, 452, 506
High Courts18 Nov 2019Dismissed
Kailabai Alias Kailashi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0137
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 302, 307
High Courts18 Nov 2019Allowed
Bhupendra Singh And Ors Vs State Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2019) 11 MP CK 0136
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 409
High Courts18 Nov 2019Disposed Of
Durga Bai Ahirwar And Others Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 11 MP CK 0135
Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 498A
High Courts18 Nov 2019Dismissed
Kapil Dev Sharma Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0134
High Courts18 Nov 2019Dismissed
Abhishek Pandey @ Golu Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0133
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5, 5(b), 8, 8(1)Indian Penal Code, 1860 — Section 506, 509
High Courts18 Nov 2019Dismissed
Shailja Shrivastava Vs Shri Amit Shrivastava
Madhya Pradesh High Court · (2019) 11 MP CK 0132
Constitution Of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 13BProtection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts18 Nov 2019Dismissed
Ganga Prasad Mehra Vs State Of Madhya Pradesh And Ors.
Madhya Pradesh High Court · (2019) 11 MP CK 0131
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154(3), 156(3), 190, 200
High Courts18 Nov 2019Dismissed
National Highway Authority Of India Through Project Vs Ratnesh Kumar
Madhya Pradesh High Court · (2019) 11 MP CK 0130
Arbitration And Conciliation Act, 1996 — Section 34, 37National Highways Act, 1956 — Section 3A, 3D, 3G(7)(a), 3(g)(v)
High Courts18 Nov 2019Disposed Of
Veerendra Singh Patel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0129
Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 438Indian Penal Code, 1860 — Section 420
High Courts18 Nov 2019Allowed
Amjad S/O Raju Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0128
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 354, 452Protection Of Children From Sexual Offence Act, 2012 — Section 7, 8
High Courts18 Nov 2019Allowed
Bablu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0127
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 366, 376, 506