High Courts04 Nov 2019Allowed
Saadik @ Saddu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0015
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 394
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 498 of 2,382
High Courts04 Nov 2019Allowed
Ranjeet Raghuwanshi Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 11 MP CK 0014
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(v), 3(1)(w), 14A(2)Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376(2)(N),
High Courts04 Nov 2019Dismissed
Anil Kumar Jain Vs Padam Chandra And Anr.
Madhya Pradesh High Court · (2019) 11 MP CK 0013
Constitution Of India, 1950 — Article 226Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 5
High Courts02 Nov 2019Disposed Of
Dashrath Singh Kaurav And Ors. Vs State Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2019) 11 MP CK 0037
Constitution Of India, 1950 — Article 226
High Courts02 Nov 2019Disposed Of
Parul Shrivastava Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 11 MP CK 0036
Constitution Of India, 1950 — Article 226
High Courts02 Nov 2019Allowed
Umashankar Dubey Vs Chief Engineer
Madhya Pradesh High Court · (2019) 11 MP CK 0035
Code Of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Section 5
High Courts02 Nov 2019Allowed
Thakur Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0034
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 301, 302
High Courts02 Nov 2019Allowed
Dilip Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 376
High Courts02 Nov 2019Disposed Of
Suresh Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Madhya Pradesh Recognized Examinations Act, 1937 — Section 3(D)(1)(2), 4
High Courts02 Nov 2019Allowed
Sagar Kushwaha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 363, 366, 376(2)(N)Protection Of Children From Sexual Offence Act, 2012 — Section 5(L), 6
High Courts02 Nov 2019Disposed Of
Pankaj Rawat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0030
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 427, 452
High Courts02 Nov 2019Allowed
Man Singh S/O Bhagwan Singh Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0029
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(1), 34(2), 59(A)
High Courts02 Nov 2019Allowed
Jeetu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 450
High Courts02 Nov 2019Allowed
Rinku Bhati S/O Udayram Bhati Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0027
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 392
High Courts02 Nov 2019Allowed
Sanjay Verma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 420, 367, 368, 471
High Courts02 Nov 2019Allowed
Raju @ Rajesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498A
High Courts02 Nov 2019Allowed
Dayaram Ahirwar And Bhagwandas Ahirwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 307
High Courts02 Nov 2019Allowed
Vijay Singh Dangi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323
High Courts02 Nov 2019Allowed
Rohit Singh Thakur And Ors Vs State Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2019) 11 MP CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 326, 506
High Courts02 Nov 2019Dismissed
Sonu Maurya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 11 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 354, 376, 506Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4, 7, 8