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Madhya Pradesh High Court judgments

47,636 judgments · page 470 of 2,382

High Courts19 Feb 2020Allowed

Narayan Malviya Vs State Of Madhya Pradesh And Anr

Madhya Pradesh High Court · (2020) 02 MP CK 0101

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4, 5, 6
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High Courts19 Feb 2020Disposed Of

Doujiram Vs Anod Singh

Madhya Pradesh High Court · (2020) 02 MP CK 0098

Code Of Criminal Procedure, 1973 — Section 200, 202, 203, 401(2), 482Indian Penal Code, 1860 — Section 120(B), 420, 465, 476, 468, 471, 472, 506(B)
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High Courts19 Feb 2020Allowed

Bheekam Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0097

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 325Arms Act, 1959 — Section 25, 27
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High Courts19 Feb 2020Allowed

Suresh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0095

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376(ए, बी), 376(2)(च), 506Protection Of Children From Sexual Offence Act, 2012 — Section 3, 3(ख), 3(A), 4, 5, 5(म), 5(एन), 6
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High Courts18 Feb 2020Allowed

Yunus Khan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0138

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(D)Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4
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High Courts18 Feb 2020Dismissed

Lucky Alias Krishan Kumar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0137

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323, 366, 376(B), 506Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts18 Feb 2020Allowed

Sundar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0134

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 186, 332, 333, 341, 353
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High Courts18 Feb 2020Allowed

Shubham Verma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0094

Code Of Criminal Procedure, 1973 — Section 473(3), 439Indian Penal Code, 1860 — Section 354(C), 366, 376, 376(D)Information Technology Act, 2000 — Section 66
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High Courts18 Feb 2020Allowed

Vinod Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0092

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 109, 188, 328, 363, 366, 376(1), 506Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4
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