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Madhya Pradesh High Court judgments

47,636 judgments · page 469 of 2,382

High Courts20 Feb 2020Allowed

Imran Khan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0120

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 400, 402Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts20 Feb 2020Dismissed

Chand Mohammad Vs Chandra Kochar And Ors

Madhya Pradesh High Court · (2020) 02 MP CK 0114

Code Of Criminal Procedure, 1973 — Section 91, 200, 202, 203, 482Indian Penal Code, 1860 — Section 120(B), 147, 148, 149 341, 392, 394, 452, 457, 506Constitution Of India, 1950 — Article 226
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High Courts20 Feb 2020Allowed

Raise @ Bhayyu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0113

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 468Prevention Of Cruelty To Animals Act, 1960 — Section 11(D)
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High Courts20 Feb 2020Dismissed

Mahesh Sharma Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0111

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 397, 397(3), 482Indian Penal Code, 1860 — Section 323, 354, 354(A)(1)Evidence Act, 1872 — Section 65(B)
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High Courts19 Feb 2020Dismissed

Jmfc Jaura, District Morena And Anr Vs Shyam Singh And Others

Madhya Pradesh High Court · (2020) 02 MP CK 0203

Madhya Pradesh Municipalities Act, 1961 — Section 70, 94, 94(3), 94(4), 94(v)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Madhya Pradesh Municipal Employees (Recruitment And Conditions Of Service) Rules, 1968 — Rule 2(e), 49, 51
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High Courts19 Feb 2020Allowed

Jaanam Porwal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0107

Code Of Criminal Procedure, 1973 — Section 437(3), 439Information Technology Act, 2000 — Section 43, 66, 66(C), 67, 67(A)Indian Penal Code, 1860 — Section 500, 506, 509, 354(D)
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High Courts19 Feb 2020Allowed

Rajkunvarbai And Ors Vs Anil Singh

Madhya Pradesh High Court · (2020) 02 MP CK 0106

Code Of Criminal Procedure, 1973 — Section 200, 438, 439Indian Penal Code, 1860 — Section 34, 120(B), 420, 467, 468, 471
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High Courts19 Feb 2020Allowed

Nabab Khan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0104

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 400, 402Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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