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Madhya Pradesh High Court judgments

47,636 judgments · page 472 of 2,382

High Courts14 Feb 2020Dismissed

Khuman Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0064

Code Of Criminal Procedure, 1973 — Section 161, 301(2), 439Indian Penal Code, 1860 — Section 302, 364Arms Act, 1959 — Section 24, 27
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High Courts14 Feb 2020Allowed

Vikrant Jatav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0061

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)Protection Of Children From Sexual Offence Act, 2012 — Section 5, 6
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High Courts14 Feb 2020Disposed Of

Durg Singh Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2020) 02 MP CK 0060

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(da, dha), 3 (2)(v)(a), 14(A)(2)Code Of Criminal Procedure, 1973 — Section 41, 41(1), 41(A), 438Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 324, 325, 452, 506
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High Courts14 Feb 2020Allowed

Sunil @ Vikram Ahirwar Vs State Of Madhya Pradesh And Anr

Madhya Pradesh High Court · (2020) 02 MP CK 0058

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w), 14(A)(2)Indian Penal Code, 1860 — Section 34, 354(D), 376(D), 376(2)(N), 450, 506Code Of Criminal Procedure, 1973 — Section 439
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High Courts14 Feb 2020Allowed

Dilip Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0057

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts13 Feb 2020Dismissed

Nathu Vs Kashibai And Ors

Madhya Pradesh High Court · (2020) 02 MP CK 0139

Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 27, Order 41 Rule 27(1)(b)Evidence Act, 1872 — Section 65(e), 67, 68, 74, 76
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High Courts13 Feb 2020Allowed

Anees Gurjar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 02 MP CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 384, 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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