High Courts03 Mar 2020Dismissed
Shobharam S/O Tarachand Vs Durgashankar S/O Ramlal & Ors
Madhya Pradesh High Court · (2020) 03 MP CK 0230
Code Of Civil Procedure Act, 1908 — Section 100
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 464 of 2,382
High Courts03 Mar 2020Dismissed
Ganga Prasad Jatav Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2020) 03 MP CK 0229
Code Of Criminal Procedure Act, 1973 — Section 155(2), 156(1), 228, 482Indian Penal Code, 1860 — Section 120B, 407, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(1)(e), 13(2)
High Courts03 Mar 2020Disposed Of
Indermal Vs Nemichand
Madhya Pradesh High Court · (2020) 03 MP CK 0228
High Courts03 Mar 2020Allowed
Ajay Choubey Vs Central Board Of Secondary Education And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0227
High Courts03 Mar 2020Allowed
Karodi And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0226
Code Of Criminal Procedure Act, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 294, 307
High Courts03 Mar 2020Dismissed
M/S. Axis Securities Ltd. Vs State Of MP
Madhya Pradesh High Court · (2020) 03 MP CK 0225
Indian Stamp Act, — Section 13, 14, 30, 31, 33, 38(2), 40, 40(B), 40(1)(b), 41(b)
High Courts03 Mar 2020
Brijesh Kushwaha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0224
Indian Penal Code, 1860 — Section 354
High Courts03 Mar 2020Dismissed
Smt.Mathura bai w/o late Sarnam Singh Vs State Of M.P.
Madhya Pradesh High Court · (2020) 03 MP CK 0223
Code Of Criminal Procedure Act, 1973 — Section 397, 482Indian Penal Code, 1860 — Section 34, 409, 420, 467, 468
High Courts03 Mar 2020Allowed
Pran Singh Vs State Of M.P.
Madhya Pradesh High Court · (2020) 03 MP CK 0222
Code Of Criminal Procedure Act, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 201, 306
High Courts03 Mar 2020Disposed Of
S.K. Lapalikar Vs Disciplinary Authority And Managing Director And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0221
Constitution Of India, 1950 — Article 226
High Courts03 Mar 2020Dismissed
M/s. AKC & SIG Joint Venture Firm & Ors. Vs Western Coalfields Ltd. & Ors
Madhya Pradesh High Court · (2020) 03 MP CK 0239
Constitution Of India, 1950 — Article 32, 226, 226(2)Code Of Civil Procedure Act, 1908 — Section 20, 20(c), 141Contract Act, 1872 — Section 23, 28
High Courts03 Mar 2020
Smt. Shaheen Anjum Vs Mohd. Saleem @ Saleem Asif
Madhya Pradesh High Court · (2020) 03 MP CK 0238
Code Of Criminal Procedure Act, 1973 — Section 482
High Courts03 Mar 2020Allowed
Jagdish Arora Vs State Of M.P.
Madhya Pradesh High Court · (2020) 03 MP CK 0237
Code Of Criminal Procedure Act, 1973 — Section 374, 389(1), 395, 397, 397(1), 401, 410, 482Indian Penal Code, 1860 — Section 218, 392, 466Madhya Pradesh Foreign Liquor Rules, 1996 — Rule 12(1), 12(5), 12(6), 12(7), 19(a)
High Courts03 Mar 2020Dismissed
State Of MP & Others Vs Sudama Mandloi
Madhya Pradesh High Court · (2020) 03 MP CK 0236
High Courts03 Mar 2020Disposed Of
State Of Madhya Pradesh Vs Honey @ Kakku
Madhya Pradesh High Court · (2020) 03 MP CK 0036
Indian Penal Code, 1860 — Section 201, 300, 302, 304, 363, 366, 366A, 367A, 376, 376(1), 376(2), 376(2)(i), 376(2)(n), 376(2)(j), 376(2)(na), 376A, 376AB, 376E, 376(3)Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4, 5(n), 5(m), 5(i), 5(t), 6, 42Code Of Criminal Procedure, 1973 — Section 37, 43, 129, 313, 374(2)
High Courts03 Mar 2020Allowed
Sharda Prasad (Since Dead) And Ors Vs Prabhakar Kachi And Ors
Madhya Pradesh High Court · (2020) 03 MP CK 0018
Transfer Of Property Act 1882 — Section 5
High Courts03 Mar 2020Allowed
X Minor Through Her Father Inder Singh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0017
Medical Termination Of Pregnancy Act, 1971 — Section 2, 3, 3(2), 3(2)(i), 4, 5
High Courts03 Mar 2020Allowed
Prakash Chandra Chandil Vs Arun Singhal And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0016
Code Of Civil Procedure, 1908 — Section 115Specific Relief Act 1963 — Section 41(1), Order 7 Rule 11
High Courts03 Mar 2020Allowed
Golu Adiwasi Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376, 506Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4
High Courts02 Mar 2020Dismissed
Dharmendra Tiwari Vs Rashmi Tiwari
Madhya Pradesh High Court · (2020) 03 MP CK 0024
Family Court Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 10, 23(A), 25, 25(1), 25(2)Indian Penal Code, 1860 — Section 498(A)