High Courts22 Jul 2020Dismissed
Dinesh Sahu @ Sillan Vs State Of MP
Madhya Pradesh High Court · (2020) 07 MP CK 0157
Indian Penal Code, 1860 — Section 34, 409Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 429 of 2,382
High Courts22 Jul 2020Dismissed
Radha Raman Sharma Vs State Of M.P. & Anr.
Madhya Pradesh High Court · (2020) 07 MP CK 0156
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 301(2), 320, 482
High Courts22 Jul 2020
M/s Som Distilleries Pvt. Ltd. Vs Directorate General Of GST Intelligence And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0155
Goods And Services Tax Act, 2017 &mdash Section 69
High Courts22 Jul 2020Dismissed
Raman Dubey Vs State Of MP
Madhya Pradesh High Court · (2020) 07 MP CK 0154
Constitution Of India, 1950 — Article 14, 19, 21, 226, 300AIndian Penal Code, 1860 — Section 20Contempt Of Courts Act, 1952 — Section 10A
High Courts22 Jul 2020Disposed Of
Ramanlal Goyal Vs Devendra Singh Kurmi
Madhya Pradesh High Court · (2020) 07 MP CK 0153
High Courts22 Jul 2020Disposed Of
Pankaj Kumar Singh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0009
National Disaster Management Act, 2005 — Section 6, 6(2)(i), 10(2)(i)Madhya Pradesh Excise Act, 1915 — Section 17, 18, 28, 28(2), 29, 42, 43, 62, 63Contract Act, 1872 — Section 2(b), 3, 4, 5, 6, 7, 8, 9, 32, 56, 60 Code Of Criminal Procedure, 1973 — Section 144
High Courts22 Jul 2020Disposed Of
M/S Gwalior Wines (Limited Liability Partnership) Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0008
National Disaster Management Act, 2005 — Section 6, 6(2)(i), 10(2)(i)Madhya Pradesh Excise Act, 1915 — Section 17, 18, 28, 28(2), 29, 42, 43, 62, 63Contract Act, 1872 — Section 2(b), 3, 4, 5, 6, 7, 8, 9, 32, 56, 60 Code Of Criminal Procedure, 1973 — Section 144
High Courts22 Jul 2020Disposed Of
Manish Rai And Another Vs Commercial Tax Department And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0007
National Disaster Management Act, 2005 — Section 6, 6(2)(i), 10(2)(i)Madhya Pradesh Excise Act, 1915 — Section 17, 18, 28, 28(2), 29, 42, 43, 62, 63Contract Act, 1872 — Section 2(b), 3, 4, 5, 6, 7, 8, 9, 32, 56, 60 Code Of Criminal Procedure, 1973 — Section 144
High Courts22 Jul 2020Disposed Of
Arti Shivhare Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2020) 07 MP CK 0006
National Disaster Management Act, 2005 — Section 6, 6(2)(i), 10(2)(i)Madhya Pradesh Excise Act, 1915 — Section 17, 18, 28, 28(2), 29, 42, 43, 62, 63Contract Act, 1872 — Section 2(b), 3, 4, 5, 6, 7, 8, 9, 32, 56, 60 Code Of Criminal Procedure, 1973 — Section 144
High Courts22 Jul 2020Disposed Of
Ashish Jaiswal Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0005
National Disaster Management Act, 2005 — Section 6, 6(2)(i), 10(2)(i)Madhya Pradesh Excise Act, 1915 — Section 17, 18, 28, 28(2), 29, 42, 43, 62, 63Contract Act, 1872 — Section 2(b), 3, 4, 5, 6, 7, 8, 9, 32, 56, 60 Code Of Criminal Procedure, 1973 — Section 144
High Courts22 Jul 2020Disposed Of
Aman Jaiswal Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0004
National Disaster Management Act, 2005 — Section 6, 6(2)(i), 10(2)(i)Madhya Pradesh Excise Act, 1915 — Section 17, 18, 28, 28(2), 29, 42, 43, 62, 63Contract Act, 1872 — Section 2(b), 3, 4, 5, 6, 7, 8, 9, 32, 56, 60 Code Of Criminal Procedure, 1973 — Section 144
High Courts22 Jul 2020Disposed Of
M/S Pandey Associates Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0003
National Disaster Management Act, 2005 — Section 6, 6(2)(i), 10(2)(i)Madhya Pradesh Excise Act, 1915 — Section 17, 18, 28, 28(2), 29, 42, 43, 62, 63Contract Act, 1872 — Section 2(b), 3, 4, 5, 6, 7, 8, 9, 32, 56, 60 Code Of Criminal Procedure, 1973 — Section 144
High Courts22 Jul 2020Disposed Of
Maa Vaishno Enterprises And Others Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2020) 07 MP CK 0002
National Disaster Management Act, 2005 — Section 6, 6(2)(i), 10(2)(i)Madhya Pradesh Excise Act, 1915 — Section 17, 18, 28, 28(2), 29, 42, 43, 62, 63Contract Act, 1872 — Section 2(b), 3, 4, 5, 6, 7, 8, 9, 32, 56, 60 Code Of Criminal Procedure, 1973 — Section 144
High Courts22 Jul 2020Allowed/ Dismissed
Radheshyam Darsheema Vs Kunwar Vijay Shah & Others
Madhya Pradesh High Court · (2020) 07 MP CK 0001
Code Of Civil Procedure, 1908 — Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a), 7 Rule 11(d), Order 7 Rule 14, Order 7 Rule 14(a)Representation Of The People Act, 1951 — Section 8A, 30, 34, 79, 80, 80A(2), 81, 82, 83(1)(a), 83(1)(b), 83(1)(c), 83(2), 86, 86(1), 97, 98(a), 99, 100, 100(1), 100(1)(b), 101, 117, 123, 123(7)
High Courts20 Jul 2020Dismissed
Bablu @ Ajam Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0152
Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Jul 2020Allowed/ Disposed Of
Shreyanshi Pandey Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0146
Indian Penal Code, 1860 — Section 34, 301, 302Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 102
High Courts16 Jul 2020
Pappu @ Jaikaran Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0145
Indian Penal Code, 1860 — Section 34, 307, 394Code Of Criminal Procedure, 1973 — Section 301(2), 439Arms Act, 1959 — Section 25, 27
High Courts15 Jul 2020Dismissed
Alka Dwivedi Vs State of M.P. And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0144
Madhy Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts15 Jul 2020Dismissed
Harbhajan Singh Vs State of M. P. And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0143
Madhya Pradesh Civil Services (Classification, Control And Appeal) Rules, 1966 — Rule 9, 9(1), 9(1)(a), 9(7), 14(1), 23
High Courts15 Jul 2020Disposed Of
Ankit Babeley Vs State of M.P. And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0142
Constitution Of India, 1950 — Article 226, 227Central Goods And Services Tax Act, 2017 — Section 140, 140(3)Central Goods And Services Tax Rules, 2017 — Section 117, 117(1A)