High Courts29 Jul 2020Dismissed
Zakir Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 304II, 394
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 427 of 2,382
High Courts29 Jul 2020Dismissed
Madhavsingh Tomar & Ors. Vs M. P. Power Management Co. Ltd. & Ors
Madhya Pradesh High Court · (2020) 07 MP CK 0020
Code Of Civil Procedure, 1908 — Order 47 Rule 1, Order 47 Rule 1(1)Madhya Pradesh Revision Of Pay Rules, 2009 — Rule 9Constitution Of India, 1950 — Article 136, 141
High Courts29 Jul 2020Partly Allowed
Dallu Vs State of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0019
Code Of Criminal Procedure, 1973 — Section 313, 360, 374(2)Indian Penal Code, 1860 — Section 307, 324Evidence Act, 1872 — Section 134
High Courts29 Jul 2020Partly Allowed
Amit Kumar Mishra Vs State of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0018
Indian Penal Code, 1860 — Section 302, 304II, 323, 324Evidence Act, 1872 — Section 32, 32(1), 134
High Courts29 Jul 2020Dismissed
Ajay Kumar Vs State of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 468, 471Information Technology (Amendment) Act, 2008 — Section 66C, 66D
High Courts29 Jul 2020Disposed Of
Mahendra Kumar Malviya Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0016
Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Police Act, 1861 — Section 2, 7, 7(b), 30, 30A, 46(2)High Court Of Madhya Pradesh Rules, 2008 — Rule 8(3)
High Courts28 Jul 2020Dismissed
Vijay Kumar Chouraisya Vs Punjab National Bank Others
Madhya Pradesh High Court · (2020) 07 MP CK 0037
Madhya Pradesh Uchcha Nyayalya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts28 Jul 2020Allowed/ Disposed Of
Jaan Alam And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0035
Arms Act, 1959 — Section 25(1B)AIndian Penal Code, 1860 — Section 34, 307, 307(2), 324
High Courts28 Jul 2020Dismissed
Pintu @ Rakesh Vs State of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0034
Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 363
High Courts28 Jul 2020Allowed
Santosh Kumar Upadhyay Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0033
High Courts28 Jul 2020
Arvind Lodhi Vs State of M.P
Madhya Pradesh High Court · (2020) 07 MP CK 0032
Arms Act, 1959 — Section 25(1B)AIndian Penal Code, 1860 — Section 398Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts28 Jul 2020Allowed
Golu @ Rupesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)(B), 42, 50, 57
High Courts28 Jul 2020Disposed Of
Purnima Mishra Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0029
High Courts28 Jul 2020Disposed Of
Rajendra Kumar Bhargava Vs State of M.P. And Others
Madhya Pradesh High Court · (2020) 07 MP CK 0028
High Courts28 Jul 2020Partly Allowed
Omlal @ Ulla Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0026
Juvenile Justice (Care And Protection Of Children ) Act, 2015 — Section 102Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5(tha), 6
High Courts28 Jul 2020Dismissed
Ayodhya Saket Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0025
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 354
High Courts28 Jul 2020Dismissed
Ramesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 376(d), 506Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x), 3(2)(v)
High Courts28 Jul 2020Dismissed
Pramod Vishwakarma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 07 MP CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — 420, 467, 468, 470, 471
High Courts27 Jul 2020Disposed Of
Dharmendra Kaushik (D.K.Kaushik) Vs Madhya Pradesh Madhya Kshetra Vidyut Vitaran Co.Ltd. Thr.
Madhya Pradesh High Court · (2020) 07 MP CK 0049
Constitution Of India, 1950 — Article 226
High Courts27 Jul 2020Disposed Of
Gar Singh Sakhwar Vs State Of MP
Madhya Pradesh High Court · (2020) 07 MP CK 0048
Constitution Of India, 1950 — Article 226