High Courts17 Dec 2020Allowed
Gajraj Singh Songara S/O Karan Singh And Another Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0155
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406
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Madhya Pradesh High Court judgments
47,636 judgments · page 369 of 2,382
High Courts17 Dec 2020Allowed
Prem Koli Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0154
Madhya Pradesh Excise Act, 1915 — Section 49ACode Of Criminal Procedure, 1973 — Section 439
High Courts17 Dec 2020Allowed
Ankit Singh Tomar & Sonu Singh Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0153
Indian Penal Code, 1860 — Section 294, 323, 324, 326, 506BCode Of Criminal Procedure, 1973 — Section 439
High Courts17 Dec 2020Allowed
Vikas Soni Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0152
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts17 Dec 2020Disposed Of
M/s. Keshav Upadhyay Thr. Proprietor Keshav Upadhyay Vs Dept. Of Special Operation & Ors
Madhya Pradesh High Court · (2020) 12 MP CK 0151
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts16 Dec 2020Allowed
Prashant Bhargava Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0150
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 41, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 41A, 438Indian Penal Code, 1860 — Section 295(A), 447, 511
High Courts16 Dec 2020Allowed
Ashish @ Lala Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0149
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Dec 2020Allowed
Bhagat Ram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0148
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 304BDowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Dec 2020Allowed
Prabodh Gandhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0147
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts16 Dec 2020Allowed
Kalunath And Another Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0146
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307Evidence Act, 1872 — Section 27
High Courts16 Dec 2020Dismissed
Kedarnath Sharma And Vs Reetesh And Ors
Madhya Pradesh High Court · (2020) 12 MP CK 0145
Constitution Of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 109, 110
High Courts16 Dec 2020Dismissed
Rampratap Singh Vs Mahesh Singh Raghuvanshi And Another
Madhya Pradesh High Court · (2020) 12 MP CK 0144
Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts16 Dec 2020Dismissed
Rahul Gujar Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0143
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 323, 341, 506
High Courts16 Dec 2020Allowed
Hemraj Rai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0142
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts16 Dec 2020Allowed
Ranbhan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0141
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 323
High Courts16 Dec 2020Allowed
Brajesh Singh @ Pankaj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0140
Code Of Criminal Procedure, 1973 — Section 173(8), 438, 438(2)Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts16 Dec 2020Allowed
Subhash Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0139
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Dec 2020Allowed
Priyanka Pandey And Others Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0138
Code Of Criminal Procedure, 1973 — Section 439, 437(3)Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 323, 336
High Courts16 Dec 2020Allowed
Vijay Baghel Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0137
Code Of Criminal Procedure, 1973 — Section 438SingleMadhya Pradesh Excise Act, 1915 — Section 34(2), 44, 59A
High Courts16 Dec 2020Allowed
Indrabhan Jayaswal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0136
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)