High Courts21 Dec 2020Allowed
Surjeet Kuchbandiya Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0175
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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Madhya Pradesh High Court judgments
47,636 judgments · page 368 of 2,382
High Courts21 Dec 2020Allowed
Kamlesh Alias Mohan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0174
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 406
High Courts21 Dec 2020Allowed
Deepak Nayan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0173
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 420
High Courts21 Dec 2020Allowed
Siyaram Raghuvanshi Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0172
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 353, 506
High Courts21 Dec 2020Allowed
Raja Yadav @ Ankit Vs State Of M.P
Madhya Pradesh High Court · (2020) 12 MP CK 0171
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 324, 506Arms Act, 1959 — Section 25
High Courts21 Dec 2020Dismissed
Jai Shanker Tiwari Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0170
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 454, 506
High Courts18 Dec 2020
Urf Rishi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0169
Code Of Criminal Procedure, 1973 — Section 389(1)Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts18 Dec 2020
Arjundas Bairag Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0168
Code Of Criminal Procedure, 1973 — Section 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(ii)(c)
High Courts18 Dec 2020Allowed
Rahul Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 12 MP CK 0167
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 323, 376, 366A, 376C, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts18 Dec 2020Allowed
Sanjeet Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0166
Code Of Criminal Procedure, 1973 — Section 498AIndian Penal Code, 1860 — Section 34
High Courts18 Dec 2020Allowed
Nanji Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0165
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 366, 376(2)(N), 376(D), 506
High Courts18 Dec 2020Allowed
Daljeet Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0164
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 59(A)
High Courts18 Dec 2020Disposed Of
Rohit Jain Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0163
Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Dec 2020
Manish Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0162
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 49(A)
High Courts18 Dec 2020Allowed
Narpat Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0161
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 380Evidence Act, 1872 — Section 27
High Courts18 Dec 2020Dismissed
Sanju @ Viresh Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0160
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 59A
High Courts18 Dec 2020
Rajiv Dhobi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0159
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Madhya Pradesh Excise Act, 1915 — Section 34(2)Evidence Act, 1872 — Section 27
High Courts18 Dec 2020Dismissed
Rahul Chouhan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0158
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 366, 376, 376(2) (N)
High Courts17 Dec 2020Allowed
Waheed Shah @ Azad Shah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0157
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 306
High Courts17 Dec 2020Allowed
Deepak Garg Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 12 MP CK 0156
Constitution Of India, 1950 — Article 21Forward Contracts (Regulation) Act, 1952 — Section 20, 21Code Of Criminal Procedure, 1973 — Section 439