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Madhya Pradesh High Court judgments

47,634 judgments · page 271 of 2,382

High Courts07 Feb 2022Dismissed

Gagan Ojha Vs State Of M.P. & Anr

Madhya Pradesh High Court · (2022) 02 MP CK 0042

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 344, 366, 376(2)(n)
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High Courts04 Feb 2022Allowed

Malkhan Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 02 MP CK 0041

Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Indian Penal Code, 1860 — Section 380, 454
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High Courts04 Feb 2022Allowed

Ramcharan Vs State Of M.P

Madhya Pradesh High Court · (2022) 02 MP CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 326, 436, 506
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High Courts04 Feb 2022Dismissed

Hariballabh @ Harish Vs State Of M.P. & Anr

Madhya Pradesh High Court · (2022) 02 MP CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 375(2), 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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High Courts04 Feb 2022Allowed

Ashok Sharma And Another Vs State Of M.P

Madhya Pradesh High Court · (2022) 02 MP CK 0036

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 327, 506Arms Act, 1959 — Section 25(1), 27
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High Courts03 Feb 2022Disposed Of

Dinesh Vs State Of M.P

Madhya Pradesh High Court · (2022) 02 MP CK 0034

Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b)(ii), 437, 438Indian Penal Code, 1860 — Section 420Madhya Pradesh Municipalities Act, 1961 — Section 339C
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High Courts03 Feb 2022Allowed

Mousam And Rohit Vs State Of MP

Madhya Pradesh High Court · (2022) 02 MP CK 0033

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts03 Feb 2022Allowed

Rajveer Baghel Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 02 MP CK 0029

Indian Penal Code, 1860 — Section 272, 273, 420Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 438
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High Courts03 Feb 2022Dismissed

Mahesh Kumar Maurya Vs State Of M.P

Madhya Pradesh High Court · (2022) 02 MP CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304, 420, 465, 467, 468, 471
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