High Courts08 Feb 2022Allowed
Jatin Soni Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 114, 120B, 201, 394, 395, 427
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 270 of 2,382
High Courts08 Feb 2022Allowed
Sandeep @ Dhaniram S/O Munnalal Mehtar @ Malhete Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5
High Courts08 Feb 2022Allowed
Arun S/O Ramsingh Raghuwanshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0059
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Evidence Act, 1872 — Section 27
High Courts08 Feb 2022Disposed Of
Rihana Khan And Anr. Vs State Of M.P
Madhya Pradesh High Court · (2022) 02 MP CK 0058
Indian Penal Code, 1860 — Section 34, 304(B), 498(A)Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Feb 2022Allowed
KU. Sonam Tiwari Vs Vinod Kumar Sahu
Madhya Pradesh High Court · (2022) 02 MP CK 0057
Negotiable Instruments Act, 1881 — Section 138
High Courts08 Feb 2022Allowed
Satish Sen Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0056
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 399, 400, 402Arms Act, 1959 — Section 25, 27
High Courts08 Feb 2022Allowed
Ali Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0055
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Feb 2022Dismissed
State Of M.P And Others Vs Sunny Karari
Madhya Pradesh High Court · (2022) 02 MP CK 0171
Madhya Pradesh Vishesh Sashastra Bal Niyam, 1973 — Rule 21, 22, 22(v)Madhya Pradesh Vishesh Sashastra Bal Adhiniyam, 1968 — Section 27
High Courts07 Feb 2022
Phulchand Gayakwad Vs Ajay And Others
Madhya Pradesh High Court · (2022) 02 MP CK 0054
Negotiable Instruments Act, 1881 — Section 138
High Courts07 Feb 2022Allowed
Sachin Sharma Vs State Of M.P
Madhya Pradesh High Court · (2022) 02 MP CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 365, 392, 394Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts07 Feb 2022Allowed
Shivam@ Shubham Jatav S/O Munna Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts07 Feb 2022Allowed
Anuj Soni Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0051
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 307, 341, 506Arms Act, 1959 — Section 25, 27
High Courts07 Feb 2022Allowed
Dilip Vs State Of M.P
Madhya Pradesh High Court · (2022) 02 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 379
High Courts07 Feb 2022Allowed
Imtiyaz Ali Vs State Of M.P
Madhya Pradesh High Court · (2022) 02 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Arms Act, 1959 — Section 25, 27
High Courts07 Feb 2022Allowed
Sagar Bi W/O Shri Sikander Ji Patel (Nayta) Hamida Bi W/O Shri Hatam Ji Patel (Nayta) Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 294, 323, 326, 506
High Courts07 Feb 2022Allowed
Komal And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0047
Indian Penal Code, 1860 — Section 34, 341, 354
High Courts07 Feb 2022Allowed
Devram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0046
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts07 Feb 2022Allowed
Arun Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 02 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12
High Courts07 Feb 2022Allowed
Netram Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0044
Indian Penal Code, 1860 — Section 337, 338
High Courts07 Feb 2022Disposed Of
Yogendra Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 376(2)(n), 376D, 506