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Madhya Pradesh High Court judgments

47,634 judgments · page 267 of 2,382

High Courts17 Feb 2022Allowed

Praveen Vs State Of MP

Madhya Pradesh High Court · (2022) 02 MP CK 0131

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 420Essential Commodities Act, 1955 — Section 3, 7
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High Courts17 Feb 2022Allowed

Rampreet Baghel Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 02 MP CK 0125

Indian Penal Code, 1860 — Section 394Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Code Of Criminal Procedure, 1973 — Section 439
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High Courts16 Feb 2022Allowed

Yasin Lala Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 02 MP CK 0116

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307Arms Act, 1959 — Section 25, 27
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High Courts16 Feb 2022Allowed

Ankit Patel Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 02 MP CK 0115

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 201, 342, 363, 366, 376, 376(2)(n), 376(3), 376(2)(K), 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5L, 6
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High Courts16 Feb 2022Allowed

Abishek Alias Chotu Vs State Of M.P

Madhya Pradesh High Court · (2022) 02 MP CK 0114

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379Evidence Act, 1872 — Section 27
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High Courts16 Feb 2022Dismissed

Shivraj @ Kalla Vs State Of M.P

Madhya Pradesh High Court · (2022) 02 MP CK 0113

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
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High Courts15 Feb 2022Allowed

Devisingh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 02 MP CK 0110

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 506Evidence Act, 1872 — Section 27
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High Courts15 Feb 2022Dismissed

Bhoora Vs State Of M.P

Madhya Pradesh High Court · (2022) 02 MP CK 0109

Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34, 49A
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