High Courts21 Feb 2022Disposed Of
Sanjay Singh Baghel Vs State Of Madhya Pradesh Station
Madhya Pradesh High Court · (2022) 02 MP CK 0170
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 409, 420
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 266 of 2,382
High Courts21 Feb 2022Allowed
Gajendra Singh S/O Shri Sumer Singh Vs State Of Madhya Pradesh Incharge
Madhya Pradesh High Court · (2022) 02 MP CK 0152
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Feb 2022Disposed Of
Anil Dhakad Vs State Of Madhya Pradesh Incharge Police Station And Others
Madhya Pradesh High Court · (2022) 02 MP CK 0151
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(ii), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Feb 2022Allowed
Deepak Kumar Jaiswa Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0150
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 42Code Of Criminal Procedure, 1973 — Section 82
High Courts21 Feb 2022Dismissed
Motiram Chourasiya Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 02 MP CK 0149
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 4, 5, 32
High Courts21 Feb 2022Dismissed
Jagdish Vishwakarma Vs State Of MP
Madhya Pradesh High Court · (2022) 02 MP CK 0148
Code Of Criminal Procedure, 1973 — Section 428Madhya Pradesh Excise Act, 1915 — Section 34(2), 34
High Courts18 Feb 2022Allowed
Ballu Singh Sodi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0147
Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts18 Feb 2022Allowed
Rajesh Kumar And Others Vs State Of Madhya Pradesh Incharge
Madhya Pradesh High Court · (2022) 02 MP CK 0146
Indian Penal Code, 1860 — Section 34, 294, 323, 324, 325, 326, 336, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Feb 2022Allowed
Riyasat Ali Vs State Of Madhya Pradesh Station
Madhya Pradesh High Court · (2022) 02 MP CK 0145
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307
High Courts18 Feb 2022Allowed
Jitendra Rathore Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0144
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 324, 327, 427, 452, 506
High Courts18 Feb 2022Allowed
Mohammad Javed @ Javed Shaikh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0143
Code Of Criminal Procedure, 1973 — Section 320(2), 437(3), 439Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts18 Feb 2022Allowed
Jittu @ Umesh Kumar Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0142
Code Of Criminal Procedure, 1973 — Section 27, 41A, 59A, 438Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts18 Feb 2022Allowed
Bhanwarlal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0141
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 27A, 29Evidence Act, 1872 — Section 27
High Courts18 Feb 2022Allowed
Rahul Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0140
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 324, 326, 506Arms Act, 1959 — Section 25(B)
High Courts18 Feb 2022Disposed Of
Manish Sharma And Others Vs Not Mention S/O Not Mention
Madhya Pradesh High Court · (2022) 02 MP CK 0139
Hindu Marriage Act, 1955 — Section 13B
High Courts18 Feb 2022Allowed
Mohansingh Vs State Of Madhya Pradesh Station
Madhya Pradesh High Court · (2022) 02 MP CK 0138
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 332, 337, 353Madhya Pradesh Excise Act, 1915 — Section 34(2), 49(A)
High Courts18 Feb 2022
Opens In New Window Shehnaz And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 02 MP CK 0137
Madhya Pradesh Municipal Corporation Act, 1956 — Section 295Madhya Pradesh Nagar Palika Nigam Adhiniyam, 1956 — Section 307
High Courts17 Feb 2022Allowed
Kamlesh And Ritesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0136
Code Of Criminal Procedure, 1973 — Section 438(2), 438Indian Penal Code, 1860 — Section 34, 306
High Courts17 Feb 2022Allowed
Pradeep Parmar And Others Vs State Of M.P
Madhya Pradesh High Court · (2022) 02 MP CK 0135
Code Of Criminal Procedure, 1973 — Section 397(1)Indian Penal Code, 1860 — Section 323, 325
High Courts17 Feb 2022Allowed
Manoj Singh Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 02 MP CK 0134
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 420