High Courts30 Oct 1953
Bhogilal Chimanlal Vs Registrar Joint Stock Companies and Others
Madhya Pradesh High Court · AIR 1954 MP 70
Companies Act, 1880 — Section 247(5), 247(6), 7, 7(5)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,602 judgments · page 2,464 of 2,481
High Courts26 Oct 1953Dismissed
Vishvanath Vasudeo and another Vs The State of Madhya Bharat
Madhya Pradesh High Court · AIR 1954 MP 161
Gwalior Municipal Act, 1998 — Section 11
High Courts20 Oct 1953
Kishanlal Rajaram Vs Zapulal Ramlal and Others
Madhya Pradesh High Court · (1953) 10 MP CK 0012
High Courts20 Oct 1953
Ganpatrao Shiveram Vs Anant Ramchand
Madhya Pradesh High Court · (1953) 10 MP CK 0006
Registration Act, 1908 — Section 49
High Courts19 Oct 1953
Yadavrao Naguji Pathare Vs State
Madhya Pradesh High Court · AIR 1954 MP 142 : (1954) CriLJ 1205
Penal Code, 1860 (IPC) — Section 379
High Courts12 Oct 1953
Ram Singh Harnarain and Others Vs State of Madhya Bharat
Madhya Pradesh High Court · (1953) 10 MP CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 238, 239, 417Penal Code, 1860 (IPC) — Section 340, 365, 366, 37, 370
High Courts10 Oct 1953
(sic) Sibua Vs Lalu Ganga
Madhya Pradesh High Court · (1953) 10 MP CK 0011
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Oct 1953
K.N.N. Ayyangar Vs State
Madhya Pradesh High Court · (1954) CriLJ 966
Constitution of India, 1950 — Article 166, 77General Clauses Act, 1897 — Section 24, 30Government of India Act, 1935 — Section 49, 59, 72
High Courts08 Oct 1953Dismissed
Sadashivrao Gangadhar Vs Ramchandra Bawan Bhagwat
Madhya Pradesh High Court · (1953) 10 MP CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Section 12, 14, 4, 5Madhya Bharat Small Cause Courts Act, 1949 — Section 25
High Courts06 Oct 1953
Keshav Rao Vs Madhya Bharat Govt.
Madhya Pradesh High Court · (1953) 10 MP CK 0010
Penal Code, 1860 (IPC) — Section 352, 353Vaccination Act, 1880 — Section 16, 17, 2(4), 22, 3
High Courts06 Oct 1953Allowed
Nathuram Vs Arjuna
Madhya Pradesh High Court · (1953) 10 MP CK 0007
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 47 Rule 1, 151, 152, 153
High Courts05 Oct 1953
Mohan Gopal Kachi and Another Vs State
Madhya Pradesh High Court · AIR 1954 MP 138 : (1954) CriLJ 1184
Penal Code, 1860 (IPC) — Section 109, 325, 342
High Courts30 Sept 1953
Gopiram Vs The State
Madhya Pradesh High Court · (1954) CriLJ 448
Penal Code, 1860 (IPC) — Section 408
High Courts29 Sept 1953Dismissed
Mahila Bai Kokila Bai Vs Ram Singh and Another
Madhya Pradesh High Court · (1953) 09 MP CK 0015
High Courts29 Sept 1953
Rameshwar Dayal and Others Vs Bhagatram and Others
Madhya Pradesh High Court · (1953) 09 MP CK 0008
High Courts25 Sept 1953
Kashiram Nanda and Others Vs State
Madhya Pradesh High Court · (1954) CriLJ 1210
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 325
High Courts25 Sept 1953
The State Vs Genda
Madhya Pradesh High Court · AIR 1954 MP 35 : (1954) CriLJ 541
Penal Code, 1860 (IPC) — Section 326, 34
High Courts23 Sept 1953Dismissed
Rajmal Mulchand and others Vs Parabai Mulchand and others
Madhya Pradesh High Court · AIR 1954 MP 153
Transfer of Property Act, 1882 — Section 6(a)
High Courts23 Sept 1953Dismissed
(sic)mal Mulchand and Others Vs (sic) Mulchand and Others
Madhya Pradesh High Court · AIR 1954 MP 153
Transfer of Property Act, 1882 — Section 6
High Courts18 Sept 1953Dismissed
Akbarali Abdulhussein and Another Vs Haji Jiwakhan Husseinbhai and Another
Madhya Pradesh High Court · (1953) 09 MP CK 0012