COURT ARCHIVE

Madhya Pradesh High Court judgments

49,602 judgments · page 2,463 of 2,481

High Courts16 Dec 1953Allowed

Champalal Hajarimal and Another Vs (sic) Chogalal Ramniwas

Madhya Pradesh High Court · (1953) 12 MP CK 0008

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 14, 17, 17(1)

High Courts14 Dec 1953Allowed

Hiralal Neksi and Another Vs Agarchand Gorelal and Another

Madhya Pradesh High Court · AIR 1957 MP 5 : (1956) ILR (MP) 534

Contract Act, 1872 — Section 38Transfer of Property Act, 1882 — Section 108(1)

High Courts11 Dec 1953

Jaswant Singh Jawan Singh and Others Vs Ranchod Nanda Dhakad

Madhya Pradesh High Court · AIR 1954 MP 192 : (1954) CriLJ 1544

Criminal Procedure Code, 1898 (CrPC) — Section 112, 117(3)

High Courts11 Dec 1953Dismissed

Hajee Suleman Vs Custodian, Evacuee Property

Madhya Pradesh High Court · AIR 1955 MP 108

Constitution of India, 1950 — Article 220

High Courts10 Dec 1953Dismissed

Indermull Onkarlal Vs Girrajdas Vallabhdas

Madhya Pradesh High Court · AIR 1954 MP 149

High Courts07 Dec 1953

Balwant Singh Ghasiram Vs Baldeo Singh Thoban Singh

Madhya Pradesh High Court · (1954) CriLJ 877

Criminal Procedure Code, 1898 (CrPC) — Section 209

High Courts04 Dec 1953Dismissed

Bapuji and Others Vs Kukaji and Others

Madhya Pradesh High Court · AIR 1954 MP 128

Transfer of Property Act, 1882 — Section 53A

High Courts26 Nov 1953

Vinayak Yeshwant Lad Vs Shrikishan Chandmal Firm

Madhya Pradesh High Court · AIR 1955 MP 126

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(2)

High Courts25 Nov 1953

Sunderlal Bhagaji Vs State

Madhya Pradesh High Court · (1954) CriLJ 1169

Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 147, 188, 223, 279, 323Police Act, 1861 — Section 29

High Courts25 Nov 1953Dismissed

Gangaram Kanhyalal Vs Pooran Gulab and Others

Madhya Pradesh High Court · (1953) 11 MP CK 0006

Evidence Act, 1872 — Section 18, 23

High Courts23 Nov 1953

Umedbhai Jhaverbhai Vs Moreshwar Keshav and others

Madhya Pradesh High Court · AIR 1954 MP 146

Companies Act, 1956 — Section 247(6)

High Courts23 Nov 1953

Ganesh Ram Vs Ghudia

Madhya Pradesh High Court · AIR 1954 MP 23 : (1954) CriLJ 623

Penal Code, 1860 (IPC) — Section 403

High Courts20 Nov 1953Dismissed

Prem Biharilal Vs State of Madhya Bharat

Madhya Pradesh High Court · (1953) 11 MP CK 0017

Civil Services (Classification, Control and Appeal) Rules — Article 12, 49Constitution of India, 1950 — Article 226, 310, 311(2), 313Government of India Act, 1919 — Section 96B

High Courts20 Nov 1953

Vidhyaram and Others Vs Samaram

Madhya Pradesh High Court · AIR 1954 MP 48 : (1954) CriLJ 560

Criminal Procedure Code, 1898 (CrPC) — Section 10(2), 145, 435

High Courts19 Nov 1953

Munshiram Vs State of Madhya Bharat

Madhya Pradesh High Court · AIR 1954 MP 54

Constitution of India, 1950 — Article 226Government of India Act, 1935 — Section 240

High Courts19 Nov 1953

Kavarlal Hiralal Vs Shivchand Mandalal Dhakad and Another

Madhya Pradesh High Court · (1953) 11 MP CK 0008

High Courts16 Nov 1953

The State of Bhopal Vs Wahid Khan and Another

Madhya Pradesh High Court · AIR 1954 MP 6 : (1954) CriLJ 394

Penal Code, 1860 (IPC) — Section 447

High Courts05 Nov 1953Dismissed

Arjun and Others Vs Balwant

Madhya Pradesh High Court · (1953) 11 MP CK 0007

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9

High Courts04 Nov 1953Dismissed

Harakchand Radhakishan and Another Vs State

Madhya Pradesh High Court · (1953) 11 MP CK 0018

Evidence Act, 1872 — Section 45, 49Madhya Bharat Gambling Act, 1867 — Section 3, 4, 6

High Courts03 Nov 1953Dismissed

Umajirao Vs Ramsaran and Another

Madhya Pradesh High Court · (1953) 11 MP CK 0016

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 99