High Courts08 Apr 1953Dismissed
Ratanchand Damrumal Vs Khet Singh
Madhya Pradesh High Court · (1953) 04 MP CK 0006
Contract Act, 1872 — Section 25(3)Gwalior Limitation Act, 1971 — Article 19Limitation Act, 1908 — Article 64, 19
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,602 judgments · page 2,466 of 2,481
High Courts07 Apr 1953Allowed
Hazarilal and Another Vs Kundanlal
Madhya Pradesh High Court · (1953) 04 MP CK 0007
High Courts07 Apr 1953Dismissed
Laxmi Kumar Srinivas Das Vs Krishnaram Baldev Bank and Another
Madhya Pradesh High Court · AIR 1954 MP 156
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 3, Order 30 Rule 1, 157, 16Government of India Act, 1935 — Section 46(2)Transfer of Property Act, 1882 — Section 67A
High Courts07 Apr 1953
N.K. Chitnis Vs State
Madhya Pradesh High Court · AIR 1953 MP 230 : (1953) CriLJ 1397
Factories Act, 1948 — Section 4, 51, 52, 92
High Courts31 Mar 1953
Ramlal Hazarimal Vs Hiralal Ramlal and Another
Madhya Pradesh High Court · AIR 1953 MP 241 : (1953) CriLJ 1704
Penal Code, 1860 (IPC) — Section 409
High Courts24 Mar 1953Allowed
Dr. B.R. Choudhary Vs P.V. Bhagwat
Madhya Pradesh High Court · (1953) 03 MP CK 0009
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 95
High Courts24 Mar 1953
Jiyaji Rao Cotton Mills, Ltd. Vs Industrial Court
Madhya Pradesh High Court · AIR 1953 MP 231 : (1954) 1 LLJ 127
Constitution of India, 1950 — Article 14, 226
High Courts19 Mar 1953
Malojirao Shitole Vs C.G. Matkar and Another
Madhya Pradesh High Court · AIR 1953 MP 245 : (1953) CriLJ 1675
Constitution of India, 1950 — Article 223, 226
High Courts09 Mar 1953Dismissed
Jamnaprasad Mukhariya Vs Lachhiram Ratanmal Jain and Others
Madhya Pradesh High Court · (1953) 03 MP CK 0007
Constitution of India, 1950 — Article 225, 226, 227, 228, 329Representation of the People Act, 1951 — Section 105, 117, 118, 81, 83
High Courts06 Mar 1953
Kanhaiyalal Sewaram Vs State
Madhya Pradesh High Court · AIR 1953 MP 262 : (1954) CriLJ 6
Evidence Act, 1872 — Section 118, 33Penal Code, 1860 (IPC) — Section 304, 323
High Courts05 Mar 1953
Shrichand Heeralal Vaishya Vs Santosh Kumar Devi Prasad
Madhya Pradesh High Court · (1953) 03 MP CK 0010
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1), Order 21 Rule 58(2), Order 21 Rule 63
High Courts05 Mar 1953
Padam Singh Munnalal Vs Ram krishan Daulat Ram
Madhya Pradesh High Court · (1953) 03 MP CK 0008
Contract Act, 1872 — Section 172Court Fees Act, 1870 — Section 7Indore Court Fees Act, 1870 — Section 4
High Courts25 Feb 1953Dismissed
Shankar Singh Ganpat Singh Vs Gajraj Singh Kishori Singh
Madhya Pradesh High Court · (1953) 02 MP CK 0006
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts23 Feb 1953
Iqbal Ahmed Vs State of Bhopal
Madhya Pradesh High Court · AIR 1954 MP 9 : (1954) CriLJ 602
Constitution of India, 1950 — Article 13, 19, 21, 22, 226Evidence Act, 1872 — Section 123, 124, 162Government of India Act, 1935 — Section 42, 6
High Courts21 Feb 1953
State of Vindhya Pradesh Vs Ram Lakhan and Others
Madhya Pradesh High Court · (1953) CriLJ 1198
Penal Code, 1860 (IPC) — Section 186, 188, 353, 379
High Courts18 Feb 1953Dismissed
Dineshcharan Muzumdar Vs The State of Madhya Bharat and Another
Madhya Pradesh High Court · (1953) 02 MP CK 0005
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 16, 226Gwalior State Civil Service Rules, 1991 — Rule 119, 139, 2, 3, 4
High Courts18 Feb 1953
Shivnarain Vs State
Madhya Pradesh High Court · (1955) CriLJ 1359
Penal Code, 1860 (IPC) — Section 109, 114, 366, 494
High Courts14 Feb 1953
Kandhai and Others Vs The State of V.P.
Madhya Pradesh High Court · (1953) CriLJ 1193
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Feb 1953Dismissed
Kiranlal Biharilal Vs Shrikrishnadas Ramnarayan
Madhya Pradesh High Court · (1953) 02 MP CK 0007
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts11 Feb 1953Dismissed
Harishankar Ramhans Vs Jagsihnarayan Bejhath
Madhya Pradesh High Court · (1953) 02 MP CK 0002
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17