High Courts28 Jul 1961Dismissed
Babu Abdul Rehman Vs State
Madhya Pradesh High Court · AIR 1962 MP 317
Criminal Procedure Code, 1898 (CrPC) — Section 514
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,354 of 2,481
High Courts28 Jul 1961
Sardar Khan Multan Khan Vs State
Madhya Pradesh High Court · AIR 1963 MP 337 : (1963) CriLJ 629 : (1964) ILR (MP) 808 : (1963) JLJ 331 : (1963) MPLJ 566
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 251, 251(A), 252Madhya Pradesh Opium Act, 1878 — Section 20G
High Courts28 Jul 1961Dismissed
Sheikh Gaffar Vs Kasturibai
Madhya Pradesh High Court · (1962) JLJ 171
Transfer of Property Act, 1882 — Section 58(c)
High Courts26 Jul 1961Dismissed
Krishna Beharilal Vs Hariram
Madhya Pradesh High Court · (1961) JLJ 1260
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 4ATransfer of Property Act, 1882 — Section 106
High Courts25 Jul 1961Dismissed
Mangilal Kanji Vs Onkah Kanji
Madhya Pradesh High Court · (1962) JLJ 91 : (1962) MPLJ 330
Civil Procedure Code, 1908 (CPC) — Section 54General Clauses Act, 1897 — Section 13(2)
High Courts24 Jul 1961
Ramcharan Vs District Judge Jabalpur
Madhya Pradesh High Court · (1961) JLJ 1156
Payment of Wages Act, 1936 — Section 15, 15(2)
High Courts24 Jul 1961
Sardar Gyan Singh and others Vs State of M.P. and others
Madhya Pradesh High Court · (1962) JLJ 245 : (1962) MPLJ 37
Central Provinces and Berar Panchayats Act, 1946 — Section 128(2)
High Courts24 Jul 1961Dismissed
Ahmadnoor Roshan Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1962 MP 133 : (1962) JLJ 475
Arms Act, 1959 — Section 17, 18Arms Rules, 1924 — Rule 41, 41AConstitution of India, 1950 — Article 226
High Courts24 Jul 1961Dismissed
Firm Baghmal Keshrimal Vs Firm Purshottam Amratlal
Madhya Pradesh High Court · AIR 1963 MP 154
Civil Procedure Code, 1908 (CPC) — Section 37, 38, 41, 42
High Courts24 Jul 1961
Ramcharan Tiwari Vs Dist. Judge and Others
Madhya Pradesh High Court · AIR 1962 MP 220 : (1962) ILR (MP) 187 : (1962) 1 LLJ 359
Payment of Wages Act, 1936 — Section 15(2), 2
High Courts24 Jul 1961Dismissed
Baghmal Keshrimal Vs Purshottam Amritlal
Madhya Pradesh High Court · (1961) JLJ 1270
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts22 Jul 1961Allowed
Gyasiram Kanhairam Vaishya Vs Brijbhushandas Narayandas Vaishya and Another
Madhya Pradesh High Court · AIR 1962 MP 237 : (1963) MPLJ 16
Civil Procedure Code, 1908 (CPC) — Section 115, 2(2), 96Court Fees Act, 1870 — Article 17, 7
High Courts22 Jul 1961Allowed
Gyasiram Vs Brijbhushandas
Madhya Pradesh High Court · (1961) JLJ 1267
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8, 149, 2(2)
High Courts21 Jul 1961Dismissed
Ram Narain Vs State
Madhya Pradesh High Court · (1961) JLJ 1364
Government of India Act, 1935 — Section 205Letters Patent Act, 1865 — Clause 10
High Courts21 Jul 1961Dismissed
Ramnarayan Triyoginarayan Trivedi and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1962 MP 93 : (1962) ILR (MP) 84 : (1962) 7 MPLJ 1
High Court of Madhya Pradesh Rules, 2008 — Rule 10Registration Act, 1908 — Section 90Transfer of Property Act, 1882 — Section 107
High Courts20 Jul 1961Dismissed
Abdul Haq Vs Raghovendra Singh
Madhya Pradesh High Court · (1961) JLJ 1144
Madhya Bharat Accommodation Control Act, 1955 — Section 16, 4(f)
High Courts20 Jul 1961Dismissed
Govardhanlal Nandlal Gupta and Another Vs Ramcharan Dalluram Sahu and Others
Madhya Pradesh High Court · AIR 1962 MP 176 : (1962) JLJ 872 : (1962) 7 MPLJ 480
Madhya Pradesh Municipalities Act, 1961 — Section 20AMunicipal Election Petition Rules, 1947 — Rule 3, 5Representation of the People Act, 1951 — Section 82
High Courts20 Jul 1961Allowed
Sheroatanlal Vs Gram Sabha, Jaitwara
Madhya Pradesh High Court · (1961) JLJ 1160
Vindhya Pradesh Gram Panchayat Ordinance, 1949 — Section 37