High Courts30 Aug 1961Allowed
Hemraj Poonamchand Vs Babulal Bhagirath
Madhya Pradesh High Court · AIR 1962 MP 241 : (1962) 7 MPLJ 305
Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 499, 500
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,352 of 2,481
High Courts29 Aug 1961Dismissed
Bapulal Vs Nathulal
Madhya Pradesh High Court · (1961) JLJ 1437
Arbitration Act, 1940 — Section 21, 39
High Courts28 Aug 1961Allowed
Krishna Rao Vs Waman Rao
Madhya Pradesh High Court · (1968) JLJ 31
Madhya Bharat Accommodation Control Act, 1955 — Section 9(4)
High Courts24 Aug 1961Dismissed
Daulat Ram Vs State
Madhya Pradesh High Court · (1961) JLJ 1310
Penal Code, 1860 (IPC) — Section 304
High Courts24 Aug 1961Dismissed
Daulatrao Tularao Vs State
Madhya Pradesh High Court · (1962) MPLJ 333
Penal Code, 1860 (IPC) — Section 304
High Courts22 Aug 1961
Lotan Singh Vs State
Madhya Pradesh High Court · (1961) JLJ 1341
Criminal Procedure Code, 1898 (CrPC) — Section 498Penal Code, 1860 (IPC) — Section 365, 395
High Courts22 Aug 1961Allowed
Commissioner of Income Tax, M. P., Nagpur and Bhandara Vs Straw Products Ltd., Bhopal
Madhya Pradesh High Court · (1962) MPLJ 155
Income Tax Act, 1961 — Section 66(1)
High Courts22 Aug 1961Allowed
Sardar Khan (Accused) Vs State
Madhya Pradesh High Court · (1965) MPLJ 329
Criminal Procedure Code, 1898 (CrPC) — Section 251AOpium Act, 1878 — Section 20(g)
High Courts22 Aug 1961
Commissioner, Income Tax Vs Straw Products Ltd. Bhopal
Madhya Pradesh High Court · (1961) JLJ 1231
Income Tax Act, 1961 — Section 66(1)
High Courts22 Aug 1961Dismissed
Mukunddas Vs City of Jabalpur Corporation
Madhya Pradesh High Court · (1961) JLJ 1433
City of Jubbulpore Corporation Act, 1948 — Section 120(1)(d)Constitution of India, 1950 — Article 226
High Courts21 Aug 1961Dismissed
Sobhag Singh Vs Ram Kunwar Bai
Madhya Pradesh High Court · (1961) JLJ 1249
Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 24, 25
High Courts21 Aug 1961Allowed
The S.H. Motor Transport Co. Vs The Regional Transport Authority and Another
Madhya Pradesh High Court · AIR 1962 MP 59 : (1962) 7 MPLJ 65 : (1962) MPLJ 65
Central Provinces and Berar Motor Vehicles Rules, 1942 — Rule 61Motor Vehicles Act, 1939 — Section 43(1), 45, 57, 58, 63(3)States Reorganisation Act, 1956 — Section 110, 121
High Courts21 Aug 1961Allowed
S.H. Motor Transport Co. Vs Regional Transport Authority Bhopal
Madhya Pradesh High Court · (1961) JLJ 1354
Central Provinces and Berar Motor Vehicles Rules, 1942 — Rule 61(a)Motor Vehicles Act, 1939 — Section 45, 58, 63(3)States Reorganisation Act, 1956 — Section 110
High Courts21 Aug 1961Dismissed
Sobhag Singh Fate Singh Vs Ramkunwarbai Sobhag Singh
Madhya Pradesh High Court · (1962) MPLJ 337
Hindu Marriage Act, 1955 — Section 24, 25
High Courts17 Aug 1961Dismissed
Kailashchandra and Others Vs District Judge and Others
Madhya Pradesh High Court · AIR 1963 MP 218 : (1963) JLJ 163
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Madhya Bharat Accommodation Control Act, 1955 — Section 12
High Courts16 Aug 1961Dismissed
State of Madhya Pradesh Vs Parasram and Another
Madhya Pradesh High Court · AIR 1962 MP 291 : (1962) JLJ 779
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1)
High Courts14 Aug 1961Dismissed
Alembic Distributors Ltd. and Another Vs Assistant Commissioner of Sales Tax
Madhya Pradesh High Court · (1962) ILR (MP) 219 : (1961) JLJ 1278 : (1962) 13 STC 64
Constitution of India, 1950 — Article 226, 227, 372
High Courts14 Aug 1961Allowed
Amalgamated Coalfields Ltd., Calcutta Vs Board of Revenue, M.P. and others
Madhya Pradesh High Court · (1962) MPLJ 14
Central Provinces Land Revenue Act, 1881 — Section 218(4)
High Courts14 Aug 1961Allowed
Santoshilal Vs Municipal Corporation, Gwalior
Madhya Pradesh High Court · (1961) JLJ 1265
Madhya Bharat Shops and Establishments Act, 2009 — Section 2(8), 47(a), 7(1)
High Courts11 Aug 1961Allowed
Radha Krishna Vs State
Madhya Pradesh High Court · (1961) JLJ 1317
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302