High Courts05 Sept 1961

Sumer Singh Vs State

Madhya Pradesh High Court · (1964) JLJ 10

Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts31 Aug 1961Allowed

N.K. Doongaji and Others Vs Collector and Others

Madhya Pradesh High Court · AIR 1962 MP 139 : (1978) ILR (MP) 537 : (1962) 7 MPLJ 130 : (1962) MPLJ 130

Civil Procedure Code, 1908 (CPC) — Section 11Forest Act, 1927 — Section 32Madhya Pradesh Land Revenue Code, 1954 — Section 143
High Courts30 Aug 1961Allowed

Hemraj Vs Babulal

Madhya Pradesh High Court · (1961) JLJ 1454

Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Evidence Act, 1872 — Section 132