High Courts19 Jul 1961Allowed
Municipal Council Mandsaur Vs Mukutbiharilal
Madhya Pradesh High Court · (1961) JLJ 1290
Gawlior Municipalities Act — Section 144, 98
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,355 of 2,481
High Courts18 Jul 1961Allowed
Sukhiram Vs Tarachand
Madhya Pradesh High Court · (1961) JLJ 1451
Central Provinces Land Revenue Act, 1881 — Section 30(3)Central Provinces Tenancy Act, 1920 — Section 12A
High Courts17 Jul 1961Partly Allowed
Chhaganlal Vs Niwasdas Goyal
Madhya Pradesh High Court · AIR 1963 MP 208
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1
High Courts17 Jul 1961Allowed
Chhaganlal Vs Shri Nivas
Madhya Pradesh High Court · (1961) JLJ 1203
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts14 Jul 1961Allowed
Kunwarlal Vs Surajmal
Madhya Pradesh High Court · (1961) JLJ 1279
Contract Act, 1872 — Section 68
High Courts14 Jul 1961Allowed
Hirdey Singh (Raja) Vs Murlimanohar (Seth)
Madhya Pradesh High Court · (1961) JLJ 1155
Limitation Act, 1963 — Article 116
High Courts14 Jul 1961Allowed
Laxminarayan Vs Deo Radba Ballabh
Madhya Pradesh High Court · (1961) JLJ 1162
Central Provinces and Berar Money Lenders Act, 1934 — Section 2(vii)(b)
High Courts14 Jul 1961
Shankarlal Vs Rai Sahib Richhpal Rungta
Madhya Pradesh High Court · (1961) JLJ 1106
Madhya Pradesh Court Fees Act, 1870 — Section 17(3)
High Courts14 Jul 1961Allowed
Kunwarlal Daryav Singh Vs Surajmal Makhanlal and Others
Madhya Pradesh High Court · AIR 1963 MP 58
Contract Act, 1872 — Section 68
High Courts13 Jul 1961Allowed
Phool Chand Vs Nagjiram
Madhya Pradesh High Court · (1961) JLJ 1199
Easements Act, 1882 — Section 15
High Courts13 Jul 1961Dismissed
Jaipur Co-operative Central Bank Ltd. and another Vs State Industrial Court, M.P., Indore and others
Madhya Pradesh High Court · (1962) MPLJ 474
Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16(5)
High Courts13 Jul 1961Dismissed
Raipur Co. operative Central Bank Ltd Vs State Industrial Court
Madhya Pradesh High Court · (1961) JLJ 1428
Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16(5)
High Courts12 Jul 1961Allowed
Cauribai Vs Sarpanch Gram Panchayat, Agra
Madhya Pradesh High Court · (1961) JLJ 1116
High Courts11 Jul 1961
Pooranchand Mulchand Jain Vs Komalchand Beniprasad Jain
Madhya Pradesh High Court · AIR 1962 MP 64 : (1962) ILR (MP) 752
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 141, 151Limitation Act, 1908 — Article 163, 181
High Courts11 Jul 1961
Pooranchand Vs Kamalchand
Madhya Pradesh High Court · (1961) JLJ 1165
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 10, 151
High Courts10 Jul 1961Dismissed
Rajaram Vs Hazarimal
Madhya Pradesh High Court · (1961) JLJ 1058
Evidence Act, 1872 — Section 73
High Courts10 Jul 1961Allowed
Keja Bai Vs Dayaram
Madhya Pradesh High Court · (1961) JLJ 1122
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts07 Jul 1961
Bhilai Steel Kamgar Sangh Vs L.R. Joshi
Madhya Pradesh High Court · (1961) JLJ 1117
Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 14, 3
High Courts07 Jul 1961Allowed
Dadulla Vs State
Madhya Pradesh High Court · (1961) JLJ 1250
Penal Code, 1860 (IPC) — Section 201
High Courts06 Jul 1961Allowed
Sonibai and Another Vs Bhavar Singh
Madhya Pradesh High Court · AIR 1963 MP 161 : (1962) JLJ 394 : (1962) 7 MPLJ 69
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)