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Madhya Pradesh High Court judgments

49,607 judgments · page 231 of 2,481

High Courts27 Oct 2022Allowed

Manmohan Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0027

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 394, 506Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit. Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts14 Oct 2022Allowed

Madanlal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0011

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Evidence Act, 1872 — Section 27
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High Courts13 Oct 2022Dismissed

Veeram Vs Shaitan Bai

Madhya Pradesh High Court · (2022) 10 MP CK 0026

Hindu Marriage Act, 1955 — Section 13(1)(1)(1a)Code Of Criminal Procedure, 1973 — Section 125 Guardians And Wards Act, 1890 — Section 10
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High Courts13 Oct 2022Dismissed

Kashiram Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0016

Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 8, 27
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High Courts11 Oct 2022Allowed

Mankunwar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0009

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 34, 307, 324, 498ADowry Prohibition Act, 1961 — Section 3, 4
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High Courts11 Oct 2022Allowed

Devendra @ Chela Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0008

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 380, 399, 400, 402, 457Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts11 Oct 2022Allowed

Mayaram Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0005

Code Of Criminal Procedure, 1973 — Section 311, 439Indian Penal Code, 1860 — Section 294, 302Arms Act, 1959 — Section 27, 30
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High Courts11 Oct 2022Allowed

Shyamsingh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0004

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 304, 328Madhya Pradesh Excise Act, 1915 — Section 49A
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