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Madhya Pradesh High Court judgments

49,607 judgments · page 230 of 2,481

High Courts31 Oct 2022Allowed

Mithun Chidar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0049

Indian Penal Code, 1860 — Section 120B, 363, 376(3), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6Code Of Criminal Procedure, 1973 — Section 161, 164, 439
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High Courts31 Oct 2022Dismissed

Sani @ Ajeet Singh Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2022) 10 MP CK 0046

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2), 15AIndian Penal Code, 1860 — Section 34, 201, 304Madhya Pradesh Excise Act, 1915 — Section 34(2), 49A
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High Courts28 Oct 2022Allowed

Vijay Nayak Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0045

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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High Courts28 Oct 2022Allowed

Devendra Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2022) 10 MP CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 344, 363, 366, 376(3), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
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High Courts28 Oct 2022Allowed

Pawan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0042

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34, 49A
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High Courts28 Oct 2022Allowed

Dharmendra Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2022) 10 MP CK 0040

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 344, 363, 366A, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
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High Courts27 Oct 2022Dismissed

Kalu @ Shobharam And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0034

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 323, 363, 366, 366ka, 368, 376, 376(gha), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
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High Courts27 Oct 2022Allowed

Rajkumar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2022) 10 MP CK 0033

Indian Penal Code, 1860 — Section 363, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 439Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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