High Courts26 Sept 2022Disposed Of
Anil Rathod And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 09 MP CK 0071
Constitution Of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 44, 248
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,607 judgments · page 233 of 2,481
High Courts26 Sept 2022Allowed
Dinesh Varnani Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 09 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 320(B), 437(3), 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrakshan. Adhiniyam, 2000 — Section 6(1)
High Courts23 Sept 2022Dismissed
M/S Fort Crushing Metal Through Sunil Jain Vs M.P. Paschim Kshetra Vidyut Vitran Co. Ltd. And Others
Madhya Pradesh High Court · (2022) 09 MP CK 0093
Code Of Civil Procedure, 1908 — Order 47 Rule 7(1)Madhya Pradesh Uchha Nyayalaya (Khand Nayaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2, 2(1)
High Courts23 Sept 2022Allowed
Ashok Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 09 MP CK 0056
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Sept 2022Partly Allowed
Dr. Diwakar Patel And Others Vs State Of M.P And Others
Madhya Pradesh High Court · (2022) 09 MP CK 0094
Madhya Pradesh Chikitsa Shiksha Pravesh Niyam, 2018 — Rule 2, 2 (Dha), 14
High Courts22 Sept 2022Disposed Of
Sheetal Vadia And Others Vs Deepak Vadia
Madhya Pradesh High Court · (2022) 09 MP CK 0080
Code Of Criminal Procedure, 1973 — Section 125Family Courts Act, 1984 — Section 19(4)
High Courts21 Sept 2022Dismissed
State Of M.P And Others Vs Dilip Rao Tambe
Madhya Pradesh High Court · (2022) 09 MP CK 0096
Madhya Pradesh Civil Services (Commutation Of Pension) Rules, 1996 — Rule 9Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9, 9(1)
High Courts21 Sept 2022Dismissed
Rameshwar And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 09 MP CK 0095
Code Of Criminal Procedure, 1973 — Section 2(wa), 372Indian Penal Code, 1860 — Section 465, 467
High Courts20 Sept 2022Disposed Of
Dayaram Vs Laxmi Agrawal
Madhya Pradesh High Court · (2022) 09 MP CK 0097
Court Fees Act, 1870 — Section 16Code Of Civil Procedure, 1908 — Section 89
High Courts20 Sept 2022Dismissed
Dilip Sikdar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 09 MP CK 0058
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2)(v), 14A(1)Indian Penal Code, 1860 — Section 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376ECode Of Criminal Procedure, 1973 — Section 2, 53, 53A, 164A, 164A(2), 170, 173, 173(2)(h), 173(2)(i),
High Courts20 Sept 2022Dismissed
M/S Keshav Kanshkar A Class Electrical Contractor Through Its Proprietor Vs Principal Secretary Department Of Energy Mantralaya Vallabh Bhawan And Others
Madhya Pradesh High Court · (2022) 09 MP CK 0057
Constitution Of India, 1950 — Article 14, 226
High Courts20 Sept 2022Allowed
Ramkesh Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 09 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Arms Act, 1959 — Section 25, 27
High Courts19 Sept 2022Allowed
Sachin Marskole Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 09 MP CK 0047
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366A
High Courts19 Sept 2022Allowed
Dharmendra Sahu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 09 MP CK 0046
Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Sept 2022Allowed
Chandan Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 09 MP CK 0045
Indian Penal Code, 1860 — Section 354
High Courts19 Sept 2022Allowed
Harish Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 09 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts19 Sept 2022Allowed
Shobhit Ben Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 09 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(D), 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts19 Sept 2022Disposed Of
Kaptan Singh Kaurav Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 09 MP CK 0042
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 294, 323, 327, 452, 506Code Of Criminal Procedure, 1973 — Section 41, 173(1), 482
High Courts16 Sept 2022
Karan Prajapati Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 09 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 301(2), 439Indian Penal Code, 1860 — Section 34, 306
High Courts16 Sept 2022Dismissed
M/S GRV Confectionary And Foods Private Limited Vs Madhya Pradesh Micro And Small Enterprises Facilitation Council And Others
Madhya Pradesh High Court · (2022) 09 MP CK 0037
Constitution Of India, 1950 — Article 226Arbitration And Conciliation Act, 1996 — Section 18(3), 34