COURT ARCHIVE

Madhya Pradesh High Court judgments

49,605 judgments · page 2,272 of 2,481

High Courts30 Jul 1969Dismissed

Shrikrishna Agarwal Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1970 MP 162 : (1970) JLJ 236 : (1970) 15 MPLJ 439

Constitution of India, 1950 — Article 226, 311, 311(2), 320Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 9

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High Courts29 Jul 1969

State of Madhya Pradesh Vs Hukum Singh Ramprasad and Others

Madhya Pradesh High Court · AIR 1970 MP 26 : (1970) CriLJ 235 : (1971) ILR (MP) 5 : (1969) JLJ 918 : (1969) MPLJ 728

Criminal Procedure Code, 1898 (CrPC) — Section 345(6), 369, 403, 430Penal Code, 1860 (IPC) — Section 148, 149, 301, 307, 323

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High Courts29 Jul 1969

State of Madhya Pradesh Vs Hukum Singh and others

Madhya Pradesh High Court · (1969) MPLJ 728

Criminal Procedure Code, 1898 (CrPC) — Section 345(6)

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High Courts23 Jul 1969

Mahajan Dwarka Prasad Vs Sub-Registrar, Narsinghpur

Madhya Pradesh High Court · (1971) ILR (MP) 1 : (1969) JLJ 933 : (1969) MPLJ 808

Stamp Act, 1899 — Section 2(15), 2(24)

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High Courts21 Jul 1969Allowed

Narayan Chandra Mukherjee Vs State of Madhya Pradesh, Bhopal and others

Madhya Pradesh High Court · (1969) MPLJ 751

States Reorganisation Act, 1956 — Section 115(1), 116(1)

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High Courts21 Jul 1969

Narayan Chandra Mukherji Vs State of Madhya Pradesh, Bhopal and Others

Madhya Pradesh High Court · (1969) MPLJ 751

Constitution of India, 1950 — Article 226, 246, 3, 309, 311States Reorganisation Act, 1956 — Section 115(5), 115(7), 116(2)

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High Courts16 Jul 1969

Firm, Ratanchand Darbarilal, Satna and Others Vs Rajendra Kumar Khoobchand and Others

Madhya Pradesh High Court · (1969) 07 MP CK 0011

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13, 13(1), 13(2)

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High Courts16 Jul 1969Dismissed

Ratanchand Darbarilal Firm and others Vs Rajendka Kumar and others

Madhya Pradesh High Court · (1969) MPLJ 672

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13

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High Courts01 Jul 1969Allowed

Satna Central Co-operative and Land Mortgage Bank Ltd., Satna Vs Puranlal Agrawal and others

Madhya Pradesh High Court · (1969) JLJ 888 : (1969) MPLJ 879

Madhya Pradesh Co-operative Societies Act, 1960 — Section 77(2)

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High Courts02 May 1969Dismissed

Mst. Vidya Bai and another Vs Lala Narayandas

Madhya Pradesh High Court · (1971) JLJ 749 : (1971) MPLJ 925

Trusts Act, 1882 — Section 90, 94

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High Courts30 Apr 1969Dismissed

The Arun General Industries Ltd. Vs The Rishab Manufacturers (Pr) Ltd. and Others

Madhya Pradesh High Court · AIR 1972 MP 147 : (1976) ILR (MP) 275 : (1972) JLJ 138 : (1972) 17 MPLJ 42 : (1972) MPLJ 42

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

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High Courts29 Apr 1969Dismissed

Mishra Bandhu Karyalaya and Others Vs Shivratanlal Koshal

Madhya Pradesh High Court · AIR 1970 MP 261 : (1973) ILR (MP) 88 : (1970) JLJ 723 : (1970) 15 MPLJ 475

Contract Act, 1872 — Section 39, 73Copyright (Amendment) Act, 1984 — Section 13, 45, 55Copyright Act, 1957 — Section 1, 18, 2, 5, 6

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High Courts29 Apr 1969Dismissed

Ram Gopal Chaturvedi Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1969) MPLJ 706

Madhya Pradesh Government Servants (Temporary and Quasi Permanent Service) Rules, 1960 — Rule 12

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High Courts28 Apr 1969

M.G. Tipnis Vs The Secretary, Ministry of Commerce, Union of India (UOI), New Delhi and Others

Madhya Pradesh High Court · (1969) MPLJ 639

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80Court Fees Act, 1870 — Article 1

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High Courts28 Apr 1969

M. G. Tipnis, Asstt. Electrical Engineer, Calcutta Vs The Secretary, Ministry of Commerce Union of India, New Delhi and others

Madhya Pradesh High Court · (1969) MPLJ 639

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 80

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High Courts28 Apr 1969Allowed

Janardan Vs Government Pleader (Public Prosecutor) Durg

Madhya Pradesh High Court · (1972) JLJ 201 : (1971) MPLJ 1046

Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 500

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High Courts25 Apr 1969Allowed

Kumari Swaranlata Kapoor and Others Vs Joginderpal and Others

Madhya Pradesh High Court · (1970) ACJ 71 : (1969) JLJ 783

Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1908 — Section 6Motor Vehicles Act, 1988 — Section 110A, 95(2)

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High Courts25 Apr 1969

Kumari Swarnalata Kapoor and Others Vs Jogendrapal Ramrakha Punjabi and Others

Madhya Pradesh High Court · (1969) MPLJ 553

Fatal Accidents Act, 1855 — Section 1A

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High Courts25 Apr 1969Allowed

Kumari Swarnalata Kapoor and others Vs Jogendrapal and others

Madhya Pradesh High Court · (1969) MPLJ 553

Civil Procedure Code, 1908 (CPC) — Section 96Motor Vehicles Act, 1988 — Section 110A

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High Courts25 Apr 1969Dismissed

M/s Thakurdas Bhudarsao Vs Industrial Stores Company and others

Madhya Pradesh High Court · (1972) JLJ 4 : (1971) MPLJ 1052

Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 28

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