High Courts27 Oct 1969Allowed
Gulla Kharagjit Carpenter Vs Nar Singh Nandkishore Rawat
Madhya Pradesh High Court · AIR 1970 MP 225 : (1970) JLJ 207
Evidence Act, 1872 — Section 114
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,270 of 2,481
High Courts24 Oct 1969Allowed
Parma Vs State of M.P.
Madhya Pradesh High Court · (1970) JLJ 203 : (1970) MPLJ 335
Penal Code, 1860 (IPC) — Section 307
High Courts17 Oct 1969Allowed
Ramnarayan Dhan Singh Vs Anandilal Ratanlal Mahajan and Others
Madhya Pradesh High Court · AIR 1970 MP 110 : (1971) ILR (MP) 789 : (1970) JLJ 125 : (1970) 15 MPLJ 90
Limitation Act, 1963 — Section 15
High Courts15 Oct 1969
Madhya Pradesh State Road Transport Corporation Vs Industrial Court, Madhya Pradesh, Indore and others
Madhya Pradesh High Court · (1970) JLJ 8 : (1970) MPLJ 62
High Courts08 Oct 1969Dismissed
Badri Vishal and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1972) JLJ 905 : (1973) 18 MPLJ 82
Penal Code, 1860 (IPC) — Section 379
High Courts04 Oct 1969Allowed
Jay Kumar Jain and others Vs Om Prakash and another
Madhya Pradesh High Court · (1969) MPLJ 931
Arbitration Act, 1940 — Section 30
High Courts04 Oct 1969Allowed
Jay Kumar Jain and Others Vs Om Prakash and Another
Madhya Pradesh High Court · (1969) MPLJ 931
Arbitration Act, 1940 — Section 13, 16, 17, 30, 39Contract Act, 1872 — Section 74
High Courts30 Sept 1969Dismissed
Sardarmal Lalwani and others Vs Collector, Sehore
Madhya Pradesh High Court · (1972) JLJ 309
Land Acquisition (Madhya Pradesh Amendment) Act, 1959 — Section 3Land Acquisition Act, 1894 — Section 18
High Courts30 Sept 1969Dismissed
Sardarmal and others Vs Collector, Sehore
Madhya Pradesh High Court · (1972) MPLJ 341
Land Acquisition (Madhya Pradesh Amendment) Act, 1959 — Section 3Land Acquisition Act, 1894 — Section 18
High Courts23 Sept 1969Allowed
Sukhsen and another Vs Shravan Kumar
Madhya Pradesh High Court · (1972) JLJ 193
Madhya Pradesh Land Revenue Code, 1954 — Section 152(2)
High Courts23 Sept 1969Dismissed
Ram Dulare Shukla Vs Madhya Pradesh State Road Transport Corporation and Others
Madhya Pradesh High Court · (1970) ACJ 127 : (1970) JLJ 626
Evidence Act, 1872 — Section 33Motor Vehicles Act, 1939 — Section 110D
High Courts23 Sept 1969Dismissed
Ram Dulare Shukla Vs M. P. State Road Transport Corporation, Gwalior and others
Madhya Pradesh High Court · (1969) MPLJ 922
Motor Vehicles Act, 1939 — Section 110D
High Courts20 Sept 1969Dismissed
Smt. Sushila Devi Vs Smt. Laxmi Bai
Madhya Pradesh High Court · (1969) JLJ 972 : (1969) MPLJ 910
Specific Relief Act, 1963 — Section 16
High Courts19 Sept 1969Allowed
Nathu Singh Vs Sukhram and others
Madhya Pradesh High Court · (1971) MPLJ 787
Easements Act, 1882 — Section 15
High Courts17 Sept 1969Allowed
Jamnaprasad Agarwal Vs Mahesh Prasad Shukla and another
Madhya Pradesh High Court · (1970) JLJ 86 : (1970) MPLJ 30
Arbitration Act, 1940 — Section 14
High Courts16 Sept 1969
Ramchandra Rampratap Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1971) JLJ 525 : (1970) 26 STC 334
Central Sales Tax Act, 1956 — Section 3
High Courts16 Sept 1969Dismissed
Vasu Deo Vs His Excellency Shri K. C. Reddy, Chancellor Vikram University and others
Madhya Pradesh High Court · (1969) JLJ 1009 : (1970) MPLJ 34
Constitution of India, 1950 — Article 226Madhya Bharat Vikram University Act, 1955 — Section 10(1)
High Courts12 Sept 1969Partly Allowed
Rao Bhupendra Singh Vs Smt. Gopal Kunwar Umath and Another
Madhya Pradesh High Court · AIR 1970 MP 91 : (1970) JLJ 256 : (1970) 15 MPLJ 16
Bhopal Abolition of Jagirs and Land Reforms Act, 1953 — Section 10, 39(1), 39(2)Bhopal Abolition of Jagirs and Land Reforms Rules — Rule 21Evidence Act, 1872 — Section 90
High Courts10 Sept 1969
The State of Madhya Pradesh Vs Laxminarayan Agrawal
Madhya Pradesh High Court · (1971) CriLJ 120 : (1972) ILR (MP) 185 : (1970) JLJ 336 : (1970) 15 MPLJ 378 : (1970) MPLJ 378
Essential Commodities Act, 1955 — Section 7
High Courts06 Sept 1969
Madhya Pradesh Co-operative Marketing Society, Jabalpur Vs Commissioner of Sales Tax, M.P.
Madhya Pradesh High Court · (1971) JLJ 311
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)