High Courts05 Dec 1969Dismissed
Christian Fellowship (Hospital), Rajnandgaon, District Durg Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1973) JLJ 163 : (1973) 18 MPLJ 18
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,269 of 2,481
High Courts04 Dec 1969Allowed
The State of Madhya Pradesh Vs Devilal Shivlal Paliwal and Others
Madhya Pradesh High Court · AIR 1970 MP 187 : (1970) 15 MPLJ 359
Central Provinces Land Revenue Act, 1881 — Section 202
High Courts04 Dec 1969
Commissioner of Income Tax, Nagpur and Bhandara, Nagpur Vs Captain, H.C. Dhanda
Madhya Pradesh High Court · AIR 1970 MP 205 : (1970) 76 ITR 404 : (1971) JLJ 19 : (1970) 15 MPLJ 403
Income Tax Act, 1922 — Section 7(1)
High Courts04 Dec 1969Allowed
The State of Madhya Pradesh Vs Devilal Shivlal Palliwal and Another
Madhya Pradesh High Court · AIR 1970 MP 179 : (1970) JLJ 112 : (1970) 15 MPLJ 145 : (1970) MPLJ 119
Central Provinces Land Revenue Act, 1881 — Section 202
High Courts28 Nov 1969Dismissed
A. Laxmandas and Others Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1970 MP 189 : (1975) ILR (MP) 60 : (1970) JLJ 168 : (1970) 15 MPLJ 168 : (1970) MPLJ 168
Constitution of India, 1950 — Article 226, 309, 320(3)States Reorganisation Act, 1956 — Section 115(5)
High Courts25 Nov 1969Dismissed
Santosh Kumar Agrawal Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1970 MP 226 : (1975) ILR (MP) 50 : (1970) JLJ 557 : (1970) 15 MPLJ 117
Constitution of India, 1950 — Article 14Madhya Pradesh Admission to Medical Colleges Rules, 1969 — Rule 14, 9
High Courts21 Nov 1969Dismissed
Rambheja Vs Newton Chikhili Collieries (Pvt.) Ltd.
Madhya Pradesh High Court · (1972) JLJ 528
Madhya Pradesh Land Revenue Code, 1959 — Section 247(4)
High Courts19 Nov 1969Allowed
Onkar and Another Vs State
Madhya Pradesh High Court · (1961) MPLJ 510
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 323, 436
High Courts18 Nov 1969Dismissed
State of Madhya Pradesh Vs Shri Tulsiram
Madhya Pradesh High Court · AIR 1970 MP 123 : (1970) CriLJ 972 : (1972) ILR (MP) 1082 : (1970) JLJ 572 : (1970) 15 MPLJ 177 : (1970) MPLJ 177
Prevention of Food Adulteration Act, 1954 — Section 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 20
High Courts17 Nov 1969Dismissed
Jeewakhan Musabhaiujjain (FIRM) Vs Madhya Pradesh State and another
Madhya Pradesh High Court · (1970) JLJ 379 : (1970) MPLJ 220
Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1)
High Courts17 Nov 1969
Gopaldas Khimji Trading Company Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1976) ILR (MP) 1082 : (1970) JLJ 530 : (1970) 15 MPLJ 570 : (1970) MPLJ 570 : (1970) 26 STC 575
Madhya Pradesh General Sales Tax Act, 1958 — Section 18A, 52(1a)
High Courts14 Nov 1969Allowed
Hindustan Steel Limited, Bhilai Vs M/s Ramdayal Dau and Co., Durg
Madhya Pradesh High Court · (1972) MPLJ 46
Arbitration Act, 1940 — Section 33
High Courts14 Nov 1969Allowed
Hindustan Steel Ltd., Bhilai Vs Ram Dayal Das and Company, Durg.
Madhya Pradesh High Court · (1972) JLJ 520
Arbitration Act, 1940 — Section 33
High Courts06 Nov 1969Allowed
Jivan Lal Vs Devi Lunar
Madhya Pradesh High Court · (1970) ACJ 54 : (1970) JLJ 161
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 285, 287, 304A
High Courts06 Nov 1969
The State of M.P. Vs S.P. Mathur and Another
Madhya Pradesh High Court · (1970) CriLJ 922 : (1972) ILR (MP) 589 : (1970) JLJ 172 : (1970) 15 MPLJ 171 : (1970) MPLJ 171
Factories Act, 1948 — Section 105, 106, 60, 75Mines Act, 1952 — Section 24, 72, 79
High Courts06 Nov 1969Allowed
Jiwan Lal Vs Devi Luhak
Madhya Pradesh High Court · (1970) MPLJ 84
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 304A
High Courts05 Nov 1969Allowed
Rajendra Dayal Vs Govind
Madhya Pradesh High Court · (1970) MPLJ 322
Arbitration Act, 1940 — Section 39
High Courts03 Nov 1969Dismissed
Mangilal Vs Parasram and Others
Madhya Pradesh High Court · (1970) ACJ 86 : AIR 1971 MP 5 : (1971) ILR (MP) 986 : (1970) JLJ 142 : (1970) 15 MPLJ 1 : (1970) MPLJ 1
Motor Vehicles Act, 1939 — Section 110B
High Courts31 Oct 1969Allowed
Gulab Singh and another Vs Gattulal
Madhya Pradesh High Court · (1970) JLJ 562 : (1970) MPLJ 387
Partnership Act, 1932 — Section 42(b)
High Courts30 Oct 1969Allowed
Amrit Rao Kamerikar Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1969) JLJ 1079 : (1970) MPLJ 458
Constitution of India, 1950 — Article 226