High Courts23 Apr 1969Allowed
Smt. Suman Vs General Manager, M. P. State Transport Nigam Bairagarh, Bhopal, M. P. and another
Madhya Pradesh High Court · (1969) MPLJ 718
Motor Vehicles Act, 1988 — Section 110D
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 2,273 of 2,481
High Courts23 Apr 1969Allowed
Soman Vs The General Manager, Madhya Pradesh State Koad Transport and Another
Madhya Pradesh High Court · (1970) ACJ 280 : (1969) JLJ 925
Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 110A, 110D
High Courts21 Apr 1969
Shaw Wallace and Co. Ltd. Vs Central Government Industrial Tribunal-cum-Labour Court and Others
Madhya Pradesh High Court · (1974) ILR (MP) 451 : (1970) 1 LLJ 710 : (1969) 14 MPLJ 699 : (1969) MPLJ 699
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 25F, 25FFF, 9A
High Courts18 Apr 1969Dismissed
Employers in relation to New Chirimiri Ponri Hill Colliery Vs Their Workmen
Madhya Pradesh High Court · (1969) JLJ 776 : (1969) MPLJ 605
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 1969Dismissed
Kunjilal Vs Assistant Sales Tax Officer 2
Madhya Pradesh High Court · (1970) JLJ 365 : (1970) 15 MPLJ 131 : (1970) MPLJ 131 : (1970) 26 STC 542
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 1969Allowed
Bhawani Prasad and others Vs Shri Kishan and others
Madhya Pradesh High Court · (1969) JLJ 729 : (1969) MPLJ 561
Provincial Insolvency Act, 1920 — Section 75
High Courts11 Apr 1969Dismissed
Madanlal Bhagirath Vs Poonibai Radhakisan
Madhya Pradesh High Court · (1974) MPLJ 394
Hindu Marriage Act, 1955 — Section 24
High Courts09 Apr 1969Dismissed
Chhaganlal and another Vs Smt. Parvati Bai
Madhya Pradesh High Court · (1972) MPLJ 51
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)
High Courts09 Apr 1969Dismissed
Chhaganlal and another Vs Parwati Bai
Madhya Pradesh High Court · (1972) JLJ 115
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)
High Courts07 Apr 1969Dismissed
Dwarka Prasad Mishra Vs Kamalnarayan Sharma and Another
Madhya Pradesh High Court · AIR 1970 MP 7 : (1970) JLJ 455 : (1970) 15 MPLJ 862
Constitution of India, 1950 — Article 133(1)
High Courts28 Mar 1969Allowed
Hayatkhan and Others Vs Mangilal and Others
Madhya Pradesh High Court · (1970) ACJ 331 : (1970) ACJ 254 : AIR 1971 MP 140 : (1971) JLJ 597 : (1970) 15 MPLJ 671 : (1970) MPLJ 671
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, 26Limitation Act, 1963 — Section 2(1), 6, 6(1)Motor Vehicles Act, 1939 — Section 110A
High Courts26 Mar 1969Dismissed
Basant Kumar Mishra Vs Assistant Registrar, Co-operative Societies, Jabalpur, and others
Madhya Pradesh High Court · (1969) JLJ 1016 : (1969) MPLJ 683
Madhya Pradesh Co-operative Societies Act, 1960 — Section 19
High Courts21 Mar 1969
Nathu Singh Vs Sukhram and Others
Madhya Pradesh High Court · AIR 1970 MP 283
Easements Act, 1882 — Section 15
High Courts15 Mar 1969Allowed
M/s Phoolchand Narendra Kumar and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1969) MPLJ 574
Essential Commodities Act, 1955 — Section 3Madhya Pradesh Foodgrains Dealers Licensing Order, 1965 — Clause 7
High Courts15 Mar 1969Allowed
Phoolchand Narendra Kumar and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1970 MP 70 : (1974) ILR (MP) 249 : (1969) JLJ 853 : (1969) MPLJ 5
Constitution of India, 1950 — Article 19(1), 19(6)Essential Commodities Act, 1955 — Section 3
High Courts12 Mar 1969Allowed
Halke Mahate Harlal Vs H. C. Kamthan and others
Madhya Pradesh High Court · (1970) MPLJ 346
Madhya Pradesh Land Revenue Code, 1959 — Section 222
High Courts12 Mar 1969Allowed
Kamal Narain Vs D. P. Mishra and another
Madhya Pradesh High Court · (1970) JLJ 395 : (1970) MPLJ 826
Representation of the People Act, 1951 — Section 116A
High Courts10 Mar 1969Allowed
Sharda Chand and others Vs Laxman Prasad and others
Madhya Pradesh High Court · (1971) JLJ 961 : (1971) MPLJ 1057
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Feb 1969Dismissed
Parwatibai and others Vs Laxmi Devi and others
Madhya Pradesh High Court · (1972) JLJ 515
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 43 Rule 1(J), 115
High Courts27 Feb 1969Allowed
Parwatibai and others Vs Da. (Smt.) Laxmi Devi and others
Madhya Pradesh High Court · (1972) MPLJ 155
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j), 115