COURT ARCHIVE

Madhya Pradesh High Court judgments

47,634 judgments · page 2,187 of 2,382

High Courts27 Apr 1970Allowed

S.P. Srivastava now known as S. Prasanna Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1971 MP 20 : (1975) ILR (MP) 969 : (1971) JLJ 605 : (1972) 1 LLJ 50 : (1970) 15 MPLJ 593 : (1970) MPLJ 593

Civil Service Regulations — Rule 441Constitution of India, 1950 — Article 310 , 311

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High Courts27 Apr 1970Dismissed

Ramswaroop Agrawal Vs Poison Ltd. and others

Madhya Pradesh High Court · (1973) JLJ 1056

Contract Act, 1872 — Section 49, 8

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High Courts22 Apr 1970Allowed

Tikam Chand Lunia Vs Rahim Khan Ishak Khan and Others

Madhya Pradesh High Court · AIR 1971 MP 23 : (1974) ILR (MP) 298 : (1970) JLJ 849 : (1970) 15 MPLJ 761 : (1970) MPLJ 761

Partition Act, 1893 — Section 4

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High Courts21 Apr 1970

Commissioner of Sales Tax Vs Prakash General Stores

Madhya Pradesh High Court · (1970) JLJ 984 : (1970) 15 MPLJ 701 : (1970) MPLJ 701 : (1970) 26 STC 539

Madhya Pradesh General Sales Tax Act, 1958 — Section 18(4)(d), 43(1)

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High Courts21 Apr 1970Dismissed

Northern India Insurance Co., Indore Vs Commissioner for Workmen's Compensation, Indore and others

Madhya Pradesh High Court · (1973) 18 MPLJ 548

Motor Vehicles Act, 1988 — Section 96Workmens Compensation Act, 1923 — Section 30

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High Courts20 Apr 1970Allowed

Brijkishore Vs Kishore Singh and another

Madhya Pradesh High Court · (1972) JLJ 478

Civil Procedure Code, 1908 (CPC) — Section 122, 47, 64Limitation Act, 1963 — Section 14, 5

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High Courts17 Apr 1970

Commissioner of Sales Tax Vs New Bhopal Textile Limited

Madhya Pradesh High Court · (1970) 15 MPLJ 607 : (1970) MPLJ 607 : (1970) 26 STC 306

Central Sales Tax Act, 1956 — Section 8

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High Courts08 Apr 1970Allowed

Panchoo Vs Moorat Singh

Madhya Pradesh High Court · (1972) JLJ 459

Contract Act, 1872 — Section 23Madhya Pradesh Land Revenue Code, 1959 — Section 163(4)(b)Specific Relief Act, 1963 — Section 20(4)

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High Courts08 Apr 1970Allowed

Panchhoo Vs Moorat Singh

Madhya Pradesh High Court · (1972) MPLJ 759

Contract Act, 1872 — Section 23Madhya Pradesh Land Revenue Code, 1959 — Section 165(4)(b)Transfer of Property Act, 1882 — Section 53A

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High Courts03 Apr 1970Allowed

Birdichand Vs Lakhmichand

Madhya Pradesh High Court · (1971) JLJ 1007 : (1971) MPLJ 1006

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11

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High Courts01 Apr 1970

Commissioner of Income Tax Vs Kamla Oil Mills

Madhya Pradesh High Court · (1970) 78 ITR 272 : (1971) JLJ 584 : (1970) 15 MPLJ 559 : (1970) MPLJ 559

Income Tax Act, 1922 — Section 22(2A), 23(2), 23(3), 24

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High Courts31 Mar 1970Dismissed

Jeewanlal Chhotelal and others Vs Kumari Shanta Pathak and others

Madhya Pradesh High Court · (1977) ILR (MP) 606 : (1972) MPLJ 635

Madhya Pradesh Municipalities Act, 1961 — Section 19(1)(b), 20, 26(2)

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High Courts31 Mar 1970

Pram Dutt Ahuja Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1978) ILR (MP) 197 : (1970) 78 ITR 530 : (1970) JLJ 760 : (1970) 15 MPLJ 533

Income Tax Act, 1922 — Section 16(3)

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High Courts31 Mar 1970

Commissioner of Income Tax Vs Seth Kirodimal Charity Trust

Madhya Pradesh High Court · (1978) ILR (MP) 93 : (1971) 82 ITR 670 : (1970) JLJ 960 : (1970) 15 MPLJ 688 : (1970) MPLJ 688

Income Tax Act, 1922 — Section 4(3)

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High Courts31 Mar 1970Dismissed

Jeewanlal and others Vs Shanta Pathak

Madhya Pradesh High Court · (1972) JLJ 474

Madhya Pradesh Municipalities Act, 1961 — Section 19(1)(b), 20, 26(2)

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High Courts30 Mar 1970

Commissioner of Income Tax Vs Navnitlal M. Mehta

Madhya Pradesh High Court · (1977) ILR (MP) 1032 : (1970) 77 ITR 990 : (1971) JLJ 594 : (1970) 15 MPLJ 578 : (1970) MPLJ 573

Income Tax Act, 1922 — Section 28(1)

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High Courts30 Mar 1970

Smt. Krishnabai Babulal Mishra Vs Smt. Laxmibai

Madhya Pradesh High Court · AIR 1970 MP 280 : (1972) ILR (MP) 563 : (1970) JLJ 707 : (1970) 15 MPLJ 674 : (1970) MPLJ 674

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13(6)

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High Courts30 Mar 1970Dismissed

The Commissioner of Income Tax, M.P. Vs Surajlal Mannalal

Madhya Pradesh High Court · AIR 1971 MP 29 : (1977) ILR (MP) 1214 : (1971) 81 ITR 495 : (1970) JLJ 835 : (1970) 15 MPLJ 699 : (1970) MPLJ 699

Income Tax Act, 1922 — Section 28(1)

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High Courts28 Mar 1970

Girdharilal Nannelal Vs The Commissioner of Sales Tax

Madhya Pradesh High Court · (1977) ILR (MP) 934 : (1971) JLJ 272 : (1970) MPLJ 693 : (1971) 27 STC 316

Constitution of India, 1950 — Article 286

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High Courts27 Mar 1970

The Commissioner of Income Tax, M.P., Nagpur and Bhandara, Nagpur Vs Bhopal Sugar Industries Ltd., Sehore

Madhya Pradesh High Court · AIR 1970 MP 286 : (1977) ILR (MP) 834 : (1970) 78 ITR 209 : (1970) JLJ 553 : (1970) 15 MPLJ 564 : (1970) MPLJ 564

Income Tax Act, 1922 — Section 10(2)

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