High Courts27 Mar 1970
Commissioner of Sales Tax Vs Mohammad Rasul of Panna
Madhya Pradesh High Court · (1977) ILR (MP) 612 : (1970) 15 MPLJ 426 : (1970) MPLJ 426 : (1970) 26 STC 202
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,188 of 2,382
High Courts26 Mar 1970
M /s. Girdharilal Nanhelal Vs The Commissioner of Sales Tax, Madhya Pradesh
Madhya Pradesh High Court · (1970) MPLJ 693
Constitution of India, 1950 — Article 286(1)
High Courts25 Mar 1970Allowed
Mangal Prashad Sobharam Vs Abdul Hafiz Mohammad
Madhya Pradesh High Court · (1973) 18 MPLJ 480
Government of India Act, 1915 — Section 108Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 29, 31, 32, 36
High Courts25 Mar 1970
Commissioner of Sales Tax Vs Basantilal Banarasidas
Madhya Pradesh High Court · (1977) ILR (MP) 368 : (1971) 27 STC 476
Central Provinces and Berar Sales Tax Act, 1947 — Section 2(c)
High Courts25 Mar 1970Allowed
Mangalprasad Vs Abdul
Madhya Pradesh High Court · (1973) JLJ 774
Government of India Act, 1915 — Section 108Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 29, 31, 32, 36
High Courts10 Mar 1970Dismissed
Vaidya Sitaramji and another Vs Sukdarlal
Madhya Pradesh High Court · (1970) JLJ 537 : (1970) MPLJ 428
High Courts09 Mar 1970Dismissed
The Commissioner of Income Tax, M.P. Vs Chintamanrao Balaji
Madhya Pradesh High Court · AIR 1971 MP 30 : (1977) ILR (MP) 296 : (1970) JLJ 644 : (1970) 15 MPLJ 583 : (1970) MPLJ 583
Income Tax Act, 1922 — Section 33(4), 66
High Courts02 Mar 1970
Asbestos Cement Ltd., Kymore Vs The State of M.P. and Others
Madhya Pradesh High Court · AIR 1971 MP 100 : (1975) ILR (MP) 817 : (1970) JLJ 522 : (1970) 15 MPLJ 448 : (1970) MPLJ 448
Madhya Pradesh Land Revenue Code, 1959 — Section 140, 59(2)
High Courts26 Feb 1970Allowed
Sheikh Mahboob Vs Barakatulla
Madhya Pradesh High Court · (1972) JLJ 476
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 20, 26(2), 35(j)
High Courts26 Feb 1970Allowed
Shaikh Mahboob Vs Barkatulla
Madhya Pradesh High Court · (1977) ILR (MP) 492 : (1972) MPLJ 618
Madhya Pradesh Municipalities Act, 1961 — Section 20, 26(2), 35(i), 35(j)
High Courts25 Feb 1970
Santoshchandra and Others Vs Smt. Gyansundarbai and Others
Madhya Pradesh High Court · AIR 1971 MP 1 : (1979) ILR (MP) 641 : (1972) ILR (MP) 412 : (1970) JLJ 290 : (1970) 15 MPLJ 363 : (1970) MPLJ 363
Court Fees Act, 1870 — Article 17
High Courts23 Feb 1970Dismissed
Banmali Vs Kanahiya and others
Madhya Pradesh High Court · (1973) ILR (MP) 360 : (1973) JLJ 546 : (1973) 18 MPLJ 672
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 146(1), 435, 439
High Courts21 Feb 1970Allowed
Supreme General Films Exchange (P.) Ltd. Vs Govind Singh (Yuvraj) and others
Madhya Pradesh High Court · (1972) JLJ 848
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Feb 1970Allowed
M/s. Supreme General Films Exchange (Pvt.) Ltd., Jabalpur Vs Yuvraj Govind Singh and others
Madhya Pradesh High Court · (1976) ILR (MP) 475 : (1972) MPLJ 857
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Feb 1970Dismissed
Balu Deochand and another Vs Fundibai and others
Madhya Pradesh High Court · (1971) JLJ 978
Court Fees Act, 1870 — Section 35, 7, 7(v), 7(v)(a), 7(v)(b)
High Courts16 Feb 1970Dismissed
Balu Deochand and another Vs Fundibai Amichand and others
Madhya Pradesh High Court · (1971) MPLJ 987
Court Fees Act, 1870 — Section 35, 7, 7(v), 7(v)(a), 7(v)(b)
High Courts11 Feb 1970
The Commissioner of Income Tax, M.P. and Nagpur Vs Ganesh Rice Mills
Madhya Pradesh High Court · AIR 1971 MP 48 : (1977) ILR (MP) 183 : (1970) 77 ITR 889 : (1970) JLJ 496 : (1970) 15 MPLJ 342 : (1970) MPLJ 342
Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1961 — Section 256(1)
High Courts11 Feb 1970Allowed
Nathuram Mahajan Vs District Co-operative Bank Ltd., Shivpuri and others
Madhya Pradesh High Court · (1975) ILR (MP) 807 : (1970) JLJ 385 : (1970) MPLJ 398
Civil Procedure Code, 1908 (CPC) — Section 146Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 435(1)
High Courts09 Feb 1970Allowed
Caltex (India) Ltd., Raipur Vs Bales Tax Officer, Raipur and another
Madhya Pradesh High Court · (1975) ILR (MP) 613 : (1970) JLJ 449 : (1970) MPLJ 381
Central Sales Tax Act, 1956 — Section 4
High Courts09 Feb 1970Allowed
Amalgamated Coalfields Limited and another Vs Union of India and others
Madhya Pradesh High Court · (1975) ILR (MP) 607 : (1970) JLJ 477 : (1970) MPLJ 286
Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 16, 16(1), 18, 20