High Courts03 Sept 1970Allowed
State of Madhya Pradesh Vs F.R. Qureshi and another
Madhya Pradesh High Court · (1976) ILR (MP) 461 : (1973) JLJ 533 : (1973) 18 MPLJ 582
Bhopal State Land Revenue Act, 1932 — Section 182, 51
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,185 of 2,382
High Courts03 Sept 1970Dismissed
Kulsekarapatnam Hand Match Workers' Co-operative Cottage Industrial Society Ltd., Madras State Vs Radhelal Lalloolal and Others
Madhya Pradesh High Court · AIR 1971 MP 191 : (1974) ILR (MP) 636 : (1971) JLJ 529 : (1971) MPLJ 552
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 208, 226, 229
High Courts03 Sept 1970
Gulabchand Kapurchand Jain and Others Vs Rukmanidevi and Others
Madhya Pradesh High Court · AIR 1971 MP 40 : (1972) ILR (MP) 799 : (1970) JLJ 821 : (1970) 15 MPLJ 794 : (1970) MPLJ 794
States Reorganisation Act, 1956 — Section 51(2)
High Courts03 Sept 1970
Pratap Singh and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1971) CriLJ 172 : (1973) ILR (MP) 682 : (1970) JLJ 797 : (1970) 15 MPLJ 978 : (1970) MPLJ 978
Evidence Act, 1872 — Section 157, 6Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Sept 1970Allowed
Hindustan Steel Limited, Bhilai Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Jabalpur and another
Madhya Pradesh High Court · (1976) ILR (MP) 15 : (1971) JLJ 83 : (1971) MPLJ 8
Payment of Wages Act, 1936 — Section 2(vi), 7(2)(d)
High Courts02 Sept 1970Dismissed
Ram Krishan Das Vs Mahila Shankar Purwali and others
Madhya Pradesh High Court · (1976) ILR (MP) 614 : (1970) JLJ 986 : (1971) MPLJ 25
Madhya Pradesh Land Revenue Code, 1959 — Section 168, 168(1), 168(2), 168(4), 168(5)
High Courts28 Aug 1970
State of Madhya Pradesh Vs Phodal Hira and Others
Madhya Pradesh High Court · AIR 1971 MP 43 : (1971) CriLJ 219 : (1973) ILR (MP) 711 : (1970) JLJ 803 : (1970) 15 MPLJ 924 : (1970) MPLJ 924
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 147(2)
High Courts27 Aug 1970Dismissed
The Kanhan Valley Coal Co. Private Ltd., Nagpur Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1971 MP 75 : (1976) ILR (MP) 11 : (1970) JLJ 834 : (1970) 15 MPLJ 821 : (1970) MPLJ 821
Mineral Concession Rules, 1960 — Rule 24(3), 38, 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 10(3)
High Courts26 Aug 1970Dismissed
Raghvendra Singh and Others Vs Marhu and Another
Madhya Pradesh High Court · AIR 1971 MP 142 : (1970) JLJ 943 : (1971) MPLJ 4
Evidence Act, 1872 — Section 116Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 4(1), 5
High Courts18 Aug 1970Dismissed
Wainganga Club, Balaghat Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1971) JLJ 264
Central Sales Tax Act, 1956 — Section 10A
High Courts18 Aug 1970Allowed
Gayasuddin Khan Vs Gram Panchayat, Village, Tal
Madhya Pradesh High Court · (1971) JLJ 286
Constitution of India, 1950 — Article 226
High Courts14 Aug 1970
The Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1973) JLJ 625 : (1973) 18 MPLJ 683 : (1969) MPLJ 83 : (1973) 32 STC 93
Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1)
High Courts14 Aug 1970Dismissed
Dharampal Bhatia Vs B.K. Mishra and others
Madhya Pradesh High Court · (1976) ILR (MP) 446 : (1970) JLJ 1024 : (1971) MPLJ 37
Constitution of India, 1950 — Article 173, 226Representation of the People Act, 1951 — Section 36(4)
High Courts12 Aug 1970
The Wainganga Club Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1971) 27 STC 542
Central Sales Tax Act, 1956 — Section 10A
High Courts11 Aug 1970Dismissed
Union of India Vs Shankerlal
Madhya Pradesh High Court · (1972) JLJ 1039
Railways Act, 1989 — Section 4(3), 73, 74, 74(3), 76
High Courts11 Aug 1970Allowed
Shardaprasad Mishra Vs State of M.P.
Madhya Pradesh High Court · (1972) JLJ 852
Criminal Procedure Code, 1898 (CrPC) — Section 197, 4(m), 476, 480Penal Code, 1860 (IPC) — Section 193, 228
High Courts11 Aug 1970Allowed
Sharda Prasad Mishra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1972) MPLJ 974
Criminal Procedure Code, 1898 (CrPC) — Section 197, 4(m), 476, 480Penal Code, 1860 (IPC) — Section 193, 228
High Courts10 Aug 1970
Laxmi Chand Badri Narain Vs The Commissioner of Sales Tax, M.P.
Madhya Pradesh High Court · AIR 1971 MP 74 : (1971) JLJ 69 : (1971) MPLJ 21 : (1971) 27 STC 211
Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 2(1), 7, 8(1)
High Courts08 Aug 1970
Gayasuddin Khan Vs Gram Panchayat, Tal
Madhya Pradesh High Court · (1971) MPLJ 1012
Constitution of India, 1950 — Article 226
High Courts04 Aug 1970
Mukundilal and others Vs State Bank of India
Madhya Pradesh High Court · (1974) ILR (MP) 475 : (1972) MPLJ 1048
Hindu Succession Act, 1956 — Section 6Transfer of Property Act, 1882 — Section 85