High Courts24 Nov 1977Allowed
Rama Rao and others Vs Shantibai and others
Madhya Pradesh High Court · (1979) JLJ 385
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,127 of 2,382
High Courts24 Nov 1977Allowed
Ramarao Marotirao and others Vs Shantibai Madhorao and others
Madhya Pradesh High Court · (1980) ILR (MP) 352 : (1979) MPLJ 463
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Nov 1977
Omprakash Vs The State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1978 MP 59 : (1978) JLJ 143 : (1978) 23 MPLJ 136 : (1978) MPLJ 136
Constitution of India, 1950 — Article 320, 323Madhya Pradesh Educational Service (Collegiate Branch) Recruitment Rules, 1967 — Rule 13(3)
High Courts19 Nov 1977
Devi Singh and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1978 MP 100 : (1978) CriLJ 585 : (1978) JLJ 126 : (1978) 23 MPLJ 238 : (1978) MPLJ 238
Constitution of India, 1950 — Article 254Criminal Procedure Code, 1898 (CrPC) — Section 1(2), 29B, 5Criminal Procedure Code, 1973 (CrPC) — Section 27, 4, 5
High Courts19 Nov 1977
Smt. Mankunwar Bai and Others Vs Sunderlal Jain
Madhya Pradesh High Court · AIR 1978 MP 54 : (1980) ILR (MP) 517 : (1978) JLJ 6 : (1978) 23 MPLJ 143 : (1978) MPLJ 143
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(3), 13, 13(1)
High Courts18 Nov 1977
The Kanhan Valley Coal Company Pvt. Ltd., Nagpur and Another Vs The Janapada Panchayat, Chhindwara and Others
Madhya Pradesh High Court · AIR 1978 MP 69 : (1978) JLJ 85 : (1978) 23 MPLJ 67 : (1978) MPLJ 67
Central Provinces Coal Cess Rules, 1935 — Rule 3Constitution of India, 1950 — Article 14
High Courts15 Nov 1977Dismissed
Sudhir Kumar Mishra and Others Vs Municipal Corporation, Jabalpur and Another
Madhya Pradesh High Court · (1980) ILR (MP) 536 : (1978) MPLJ 14
Constitution of India, 1950 — Article 226
High Courts15 Nov 1977Dismissed
Smt. Yuvrani Tank Rajeshwari Devi Vs Harilal and Others
Madhya Pradesh High Court · AIR 1978 MP 201 : (1978) 23 MPLJ 433 : (1978) MPLJ 433
Evidence Act, 1872 — Section 101, 102, 103, 104Succession Act, 1925 — Section 263, 283
High Courts10 Nov 1977Allowed
Amritlal Kanji Vs Keshriprasad Bilaiya and Another
Madhya Pradesh High Court · (1978) MPLJ 183 : (1978) MPLJ 164
Land Revenue Act, 1881 — Section 78, 83
High Courts09 Nov 1977
Brij Gopal Denga and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1978 MP 122 : (1979) ILR (MP) 571 : (1978) JLJ 96 : (1978) 23 MPLJ 70
Constitution of India, 1950 — Article 226, 228A, 228A(3)
High Courts05 Nov 1977Allowed
U.P. Madhya Pradesh Transport Co. Vs Mukesh Trading Co.
Madhya Pradesh High Court · (1977) MPLJ 261
Limitation Act, 1908 — Article 30Limitation Act, 1963 — Section 10, 11
High Courts03 Nov 1977
Laxminarayan Sharma Vs Property Tax Officer, Shajapur
Madhya Pradesh High Court · (1978) JLJ 17
Constitution of India, 1950 — Article 226, 227
High Courts01 Nov 1977Dismissed
Majin Thomas George Vs State of M.P.
Madhya Pradesh High Court · (1978) JLJ 62 : (1978) MPLJ 164 : (1978) MPLJ 156
Penal Code, 1860 (IPC) — Section 300, 302
High Courts31 Oct 1977
State of M.P. Vs Bashudeo and others
Madhya Pradesh High Court · (1979) ILR (MP) 560 : (1979) JLJ 742
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts28 Oct 1977Allowed
Mahesh Kumar Verma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1980) ILR (MP) 443 : (1978) JLJ 203 : (1978) MPLJ 54 : (1978) MPLJ 49
Constitution of India, 1950 — Article 226
High Courts27 Oct 1977Allowed
Tikaram Windwar Vs Registrar, Co-operative Societies, M.P., Bhopal and Another
Madhya Pradesh High Court · (1980) ILR (MP) 624 : (1978) JLJ 201 : (1978) MPLJ 57 : (1978) MPLJ 54
Penal Code, 1860 (IPC) — Section 226Police Act, 1861 — Section 34(6)
High Courts25 Oct 1977
Sudhir Kumar Mishra and Others Vs Municipal Corporation, Jabalpur and Another
Madhya Pradesh High Court · AIR 1978 MP 65 : (1979) ILR (MP) 186 : (1978) JLJ 155 : (1978) 23 MPLJ 9 : (1978) MPLJ 9
Madhya Pradesh Municipal Corporation Act, 1956 — Section 58(1)
High Courts17 Oct 1977Dismissed
Pooranmal Vs Sushila Devi and Another
Madhya Pradesh High Court · AIR 1979 MP 58 : (1981) ILR (MP) 418 : (1979) 24 MPLJ 58 : (1979) MPLJ 58
Madhya Pradesh Anusuchit Jati Tatha Anusuchit Janjati Rini Sahayata Adhiniyam, 1967 — Section 2(4), 6
High Courts11 Oct 1977Allowed
Deo Singh Kunjlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1978) JLJ 628 : (1978) MPLJ 536 : (1978) MPLJ 532
Madhya Pradesh Excise Act, 1915 — Section 34(a)
High Courts11 Oct 1977Allowed
Chhotelal Mannalal Nagar Vs District Magistrate, Indore and Others
Madhya Pradesh High Court · (1978) MPLJ 204
Constitution of India, 1950 — Article 12, 226, 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 11, 12, 19(a), 2(3), 22