COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 2,125 of 2,382

High Courts02 Feb 1978Allowed

Lakhmichand Kasliwal Vs Gopaldas Nikhara

Madhya Pradesh High Court · AIR 1978 MP 171 : (1978) JLJ 636 : (1978) 23 MPLJ 520 : (1978) MPLJ 520

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12

High Courts01 Feb 1978Allowed

Balwant Singh Vs Jhannubai and Others

Madhya Pradesh High Court · (1980) ACJ 126

Contract Act, 1872 — Section 62Motor Vehicles Act, 1988 — Section 22, 24, 31, 95(5)Transfer of Property Act, 1882 — Section 54

High Courts01 Feb 1978Dismissed

Premchand Jain and Others Vs The State of Madhya Pradesh and Another

Madhya Pradesh High Court · AIR 1978 MP 173 : (1978) JLJ 221 : (1978) 23 MPLJ 453 : (1978) MPLJ 453 : (1977) MPLJ 94

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Constitution of India, 1950 — Article 226

High Courts31 Jan 1978Allowed

Janapad Panchayat, Rehli, Dist. Sagar Vs Collector, Sagar and Another

Madhya Pradesh High Court · (1980) ILR (MP) 1 : (1978) JLJ 306 : (1978) MPLJ 415 : (1978) MPLJ 399

Constitution of India, 1950 — Article 226

High Courts31 Jan 1978Dismissed

Madhya Pradesh State Road Transport Corporation Vs Kanhaiya Lal and Others

Madhya Pradesh High Court · (1978) ACJ 190

High Courts31 Jan 1978

Additional Commissioner of Income Tax, M. P. Vs Chichli Brass Metal Works Co-operative Society Ltd., Chichli

Madhya Pradesh High Court · (1978) JLJ 821

Income Tax Act, 1961 — Section 256(1), 81, 81(1)(b)

High Courts30 Jan 1978

Maharaja Bahadur Singh Kasliwal Vs Controller of Estate Duty

Madhya Pradesh High Court · (1982) ILR (MP) 553 : (1979) 116 ITR 96

Estate Duty Act, 1953 — Section 14, 14(1), 36, 36(1), 36(2)Gift Tax Act, 1958 — Section 2

High Courts30 Jan 1978

Mohd. Hafeez Khan Vs State Transport Appellate Tribunal, Gwalior and Others

Madhya Pradesh High Court · AIR 1978 MP 116 : (1979) ILR (MP) 196 : (1978) JLJ 302 : (1978) 23 MPLJ 351 : (1978) MPLJ 351

Motor Vehicles Act, 1939 — Section 47Partnership Act, 1932 — Section 4

High Courts30 Jan 1978

Girija Shanker Sharma Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1979) ILR (MP) 1045 : (1978) 114 ITR 875 : (1979) JLJ 20 : (1978) 23 MPLJ 495

Income Tax Act, 1961 — Rule 11(6), 132(4), 132(4A), 132(5), 132(7)Income Tax Rules, 1962 — Rule 112A

High Courts25 Jan 1978Allowed

Laxmibai Vs M.P. State Road Transport Corporation and Another

Madhya Pradesh High Court · (1978) ACJ 229

Motor Vehicles Act, 1939 — Section 110(D)

High Courts25 Jan 1978

Frenibai G. Anklesaria Vs Controller of Estate Duty

Madhya Pradesh High Court · (1978) 113 ITR 885

Estate Duty Act, 1953 — Section 10, 64(5)

High Courts25 Jan 1978

Addl. Commissioner of Income Tax Vs Binodiram Balchand and Co.

Madhya Pradesh High Court · (1978) 113 ITR 286

Income Tax Act, 1961 — Section 49(1)

High Courts25 Jan 1978

FRENIBAI G. ANKLESARIA Vs CONTROLLER OF ESTATE DUTY, M.P.

Madhya Pradesh High Court · (1978) 113 ITR 885

Estate Duty Act, 1953 — Section 10, 64

High Courts25 Jan 1978Dismissed

Kachra Gotam Anjana Vs Juzar Uda Balai and other

Madhya Pradesh High Court · (1979) MPLJ 120

Madhya Pradesh Anusuchit Jan Jati Rini Sahayata Adhiniyam, 1967 — Section 24

High Courts25 Jan 1978Allowed

Satya Pal Anand Vs S.S. Trivedi, 6th Addl. District Judge, Indore and another

Madhya Pradesh High Court · (1979) MPLJ 244

Civil Procedure Code, 1908 (CPC) — Section 11, 115Constitution of India, 1950 — Article 136, 226, 227

High Courts25 Jan 1978

ADDL. COMMISSIONER OF Income Tax Vs BINODIRAM BALACHAD AND CO.

Madhya Pradesh High Court · (1978) 113 ITR 286

Income Tax Act, 1961 — Section 47, 49, 64

High Courts23 Jan 1978Allowed

Pradeep Kumar Vs Gwalior Improvement Trust

Madhya Pradesh High Court · AIR 1978 MP 179 : (1978) JLJ 206 : (1978) 23 MPLJ 586 : (1978) MPLJ 586

Specific Relief Act, 1963 — Section 20, 20(4)

High Courts20 Jan 1978Dismissed

Sakhrullah Khan Nasrullah Khan Vs State Industrial Court, Indore and Others

Madhya Pradesh High Court · (1978) JLJ 282 : (1978) MPLJ 455 : (1978) MPLJ 440

Constitution of India, 1950 — Article 116, 226, 254, 254(1), 254(2)Industrial Employment (Standing Orders) Act, 1946 — Section 1(3), 1(4), 12A, 2, 2(b)

High Courts19 Jan 1978Dismissed

The New India Assurance Co. Ltd. Vs Shiv Kumar and Others

Madhya Pradesh High Court · (1978) ACJ 137

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 41 Rule 27, 151Motor Vehicles Act, 1939 — Section 110, 110C, 96(2)

High Courts19 Jan 1978

Mohammad Hussain Vs Rahimbhai and Others

Madhya Pradesh High Court · AIR 1978 MP 181

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5