COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 2,128 of 2,382

High Courts08 Oct 1977

The Madhya Pradesh State Road Transport Corporation Vs The Regional Transport Authority, Jabalpur and Another

Madhya Pradesh High Court · AIR 1978 MP 1 : (1977) JLJ 849

Constitution (Forty-Second Amendment) Act, 1976 — Section 58, 58(2), 58(3)Constitution of India, 1950 — Article 226, 226(1), 226(3)Motor Vehicles Act, 1939 — Section 57(8), 64, 64

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High Courts08 Oct 1977Dismissed

M.P. State Road Transport Corpn., Bhopal Vs Regional Transport Authority, Jabalpur and another

Madhya Pradesh High Court · AIR 1978 MP 1 : (1977) JLJ 849

Constitution of India, 1950 — Article 131A, 226, 226(1), 226(3)Limitation Act, 1963 — Section 14

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High Courts07 Oct 1977Allowed

Chhotelal Pannalal Nagar Vs D.M., Indore and Others

Madhya Pradesh High Court · AIR 1978 MP 191 : (1978) MPLJ 207

Constitution of India, 1950 — Article 12, 226

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High Courts05 Oct 1977Allowed

Mathew Elenjical and Another Vs The Nagpur Roman Catholic Diocesan Corpn. (P) Ltd.

Madhya Pradesh High Court · AIR 1978 MP 39 : (1979) ILR (MP) 1008 : (1977) MPLJ 811

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 5(2)

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High Courts05 Oct 1977Allowed

Mathew Elenjical and another Vs Nagpur Roman Catholic Diocesan Corporation (P.) Ltd.

Madhya Pradesh High Court · AIR 1978 MP 39 : (1979) ILR (MP) 1008 : (1977) MPLJ 811

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10

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High Courts27 Sept 1977Dismissed

State of Madhya Pradesh Vs Sitaram Gajraj Singh Rajput and Others

Madhya Pradesh High Court · (1981) ILR (MP) 862 : (1978) MPLJ 194

Penal Code, 1860 (IPC) — Section 109, 120B, 409, 467, 471Prevention of Corruption Act, 1988 — Section 5(1)(c), 5(1)(d)

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High Courts22 Sept 1977Allowed

Mustafa Khan and Others Vs Mst. Hayat Bi and Others

Madhya Pradesh High Court · (1981) ILR (MP) 596 : (1978) JLJ 786 : (1978) MPLJ 382 : (1978) MPLJ 370

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts21 Sept 1977Allowed

Ravishankar Nihal Singh Vs Sharda Vishwakarma

Madhya Pradesh High Court · AIR 1978 MP 44 : (1978) JLJ 35 : (1978) JLJ 198

Hindu Marriage Act, 1955 — Section 13BSpecial Marriage Act, 1954 — Section 28

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High Courts21 Sept 1977Allowed

Ravishanker Vs Smt. Sharda Vishwakarma

Madhya Pradesh High Court · AIR 1978 MP 44 : (1978) JLJ 35 : (1978) JLJ 198

Hindu Marriage Act, 1955 — Section 13B

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High Courts08 Sept 1977Allowed

Rameshwar Dayal Maharaman Vs B.N. Tripathi and Others

Madhya Pradesh High Court · (1978) JLJ 179 : (1978) MPLJ 318 : (1978) MPLJ 314

Madhya Pradesh Panchayat Act, 1962 — Section 299

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High Courts08 Sept 1977Allowed

Rameshwar Dayal Vs B.N. Tripathi and others

Madhya Pradesh High Court · (1981) ILR (MP) 292 : (1979) MPLJ 610

Madhya Pradesh Panchayat Act, 1962 — Section 299

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High Courts07 Sept 1977

Sohanlal G. Sanghi Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1978) 114 ITR 272

Income Tax Act, 1922 — Section 13

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High Courts07 Sept 1977

SOHANLAL G. SANGHI Vs COMMISSIONER OF Income Tax, M. P.

Madhya Pradesh High Court · (1978) 114 ITR 272

Income Tax Act, 1922 — Section 66(2)

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High Courts05 Sept 1977Dismissed

Bhogiram Baldeo Jatav and Another Vs Government of Madhya Pradesh and Others

Madhya Pradesh High Court · (1978) JLJ 174 : (1978) MPLJ 70 : (1978) MPLJ 309

Constitution of India, 1950 — Article 226, 330, 330(2), 332, 332(3)

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High Courts01 Sept 1977Allowed

S.R. Kesharwani Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1977) 09 MP CK 0001

Constitution of India, 1950 — Article 16, 226, 227

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High Courts25 Aug 1977

Shantilal Soganmal and Another Vs Town Improvement Trust, Ratlam and Others

Madhya Pradesh High Court · AIR 1978 MP 8 : (1977) MPLJ 690

Court Fees Act, 1870 — Article 11, 8Madhya Pradesh Town Improvement Trust Act, 1960 — Section 147, 78

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High Courts25 Aug 1977

Shantilal Vs Town Improvement Trust

Madhya Pradesh High Court · (1977) JLJ 827

Civil Procedure Code, 1908 (CPC) — Section 2(2)Court Fees Act, 1870 — Section 8

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High Courts25 Aug 1977

Ramdayal Umraomal Partnership Firm, Raipur Vs Pannalal Jagannathji Partnership Firm, Mandsaur

Madhya Pradesh High Court · AIR 1978 MP 16 : (1977) MPLJ 752

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2

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High Courts25 Aug 1977

Ramdayal Umraomal Vs Pannalal Jagannathji (Firm)

Madhya Pradesh High Court · AIR 1978 MP 16 : (1977) MPLJ 752

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts17 Aug 1977Dismissed

Abhimanyu Rath Vs Virendra Pandey

Madhya Pradesh High Court · AIR 1978 MP 112 : (1979) ILR (MP) 455 : (1978) ILR (MP) 455 : (1978) 23 MPLJ 189 : (1978) MPLJ 189

Limitation Act, 1963 — Section 29, 29(2), 5Representation of the People Act, 1951 — Section 67A, 81, 86(1)

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