High Courts28 Nov 1979Allowed
Santosh Kumar Jagmohan Vs State of M.P.
Madhya Pradesh High Court · (1980) JLJ 727
Penal Code, 1860 (IPC) — Section 302, 304, 326, 328, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,100 of 2,382
High Courts27 Nov 1979
Kaushal Construction Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 126 ITR 466 : (1980) JLJ 230
Income Tax Act, 1961 — Section 147, 152, 271(1), 271(2)
High Courts22 Nov 1979
Commissioner of Income Tax Vs Dharamchand Anand Kumar
Madhya Pradesh High Court · (1980) 14 CTR 421 : (1981) 128 ITR 219 : (1980) JLJ 239
Income Tax Act, 1961 — Section 297(2), 68
High Courts21 Nov 1979
Commissioner of Sales Tax Vs Dharamshi Morarji Chemical Ltd.
Madhya Pradesh High Court · (1980) 46 STC 126
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts19 Nov 1979
Smt. Pannabai Vs Controller of Estate Duty
Madhya Pradesh High Court · (1983) 142 ITR 856
Estate Duty Act, 1953 — Section 10
High Courts19 Nov 1979Allowed
Samirmal and Another Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1980 MP 176 : (1981) JLJ 601
Land Acquisition Act, 1894 — Section 17(4), 4, 4(1), 5A
High Courts19 Nov 1979
Baijnath Shivprasad Vs State Industrial Court, M.P. Indore and others
Madhya Pradesh High Court · (1980) JLJ 160
Constitution of India, 1950 — Article 226
High Courts17 Nov 1979Dismissed
Association of Scientific Workers, Jabalpur and others Vs Union of India and others
Madhya Pradesh High Court · (1980) JLJ 521
Constitution of India, 1950 — Article 226, 309
High Courts17 Nov 1979
Sohanlal G. Sanghi (through L.Rs. Suresh Kumar and Others) Vs Addl. Commissioner of Income Tax
Madhya Pradesh High Court · (1990) 125 ITR 184
Income Tax Act, 1961 — Section 271(1)
High Courts17 Nov 1979
SOHANLAL G. SANGHI (THROUGH L. RS. SURESHKUMAR AND OTHERS) Vs ADDL. COMMISSIONER OF Income Tax, BHOPAL.
Madhya Pradesh High Court · (1980) 125 ITR 184
Income Tax Act, 1961 — Section 271, 274
High Courts16 Nov 1979
Commissioner of Sales Tax, M.P. Vs Dilip Oil Mills, Sagar
Madhya Pradesh High Court · (1984) ILR (MP) 288 : (1984) JLJ 47 : (1984) MPLJ 67
Central Sales Tax Act, 1956 — Section 15(a)
High Courts15 Nov 1979Dismissed
Harishankar and Another Vs State of M.P.
Madhya Pradesh High Court · (1980) JLJ 805
Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 399, 435, 435(1)
High Courts14 Nov 1979Dismissed
Maharaj Singh and Another Vs Prem Narain and Others
Madhya Pradesh High Court · AIR 1980 MP 117
Evidence Act, 1872 — Section 115Registration Act, 1908 — Section 17(1), 49Transfer of Property Act, 1882 — Section 105, 106, 107, 111
High Courts13 Nov 1979Dismissed
Gangavishan Heeralal Vs Gopal Digambar Jain and Others
Madhya Pradesh High Court · AIR 1980 MP 119 : (1980) JLJ 377 : (1980) MPLJ 246
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, Order 21 Rule 84(1), Order 21 Rule 85
High Courts12 Nov 1979
Ganesh Rice Mills Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 4 TAXMAN 540
Income Tax Act, 1961 — Section 143, 144, 170, 184, 184(7)Partnership Act, 1932 — Section 30
High Courts12 Nov 1979
GANESH RICE MILLS Vs COMMISSIONER OF Income Tax, M.P.
Madhya Pradesh High Court · (1981) 15 CTR 148 : (1981) 132 ITR 257
Income Tax Act, 1961 — Section 143, 144, 170, 187, 188Partnership Act, 1932 — Section 30
High Courts12 Nov 1979
Delux Publishing Co. Vs Addl. Commissioner of Income Tax
Madhya Pradesh High Court · (1981) 127 ITR 782
Income Tax Act, 1961 — Section 271, 271(1), 271(2)
High Courts08 Nov 1979Allowed
Uttam Singh Bhagwan Singh Vs Ram Dayal Malkhan Singh
Madhya Pradesh High Court · (1979) 11 MP CK 0017
Madhya Pradesh Extension of Laws Act, 1958 — Section 3, 3(1), 3(3)Suits Valuation Act, 1887 — Section 1Usurious Loans Act, 1918 — Section 1(2), 1(3)
High Courts07 Nov 1979Dismissed
Gopichand Vs The Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1980) 46 STC 298
Central Sales Tax Act, 1956 — Section 6AConstitution of India, 1950 — Article 226, 227
High Courts06 Nov 1979
Addl. Commissioner of Income Tax Vs Chandrakant D. Patel
Madhya Pradesh High Court · (1979) 11 MP CK 0015
Income Tax Act, 1961 — Section 256(1), 41, 41(1)