High Courts17 Jan 1980Allowed
Jamnibai and others Vs Chhote Khan Azizikhan and others
Madhya Pradesh High Court · (1981) ACJ 90
Motor Vehicles Act, 1988 — Section 110A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,098 of 2,382
High Courts16 Jan 1980
Commissioner of Wealth-tax Vs Smt. Sarladevi Shinde
Madhya Pradesh High Court · (1981) 127 ITR 173
Wealth Tax Act, 1957 — Section 18(1)
High Courts15 Jan 1980
Commissioner of Income Tax Vs Jawahar Development Association
Madhya Pradesh High Court · (1980) 16 CTR 383 : (1981) 127 ITR 431 : (1980) MPLJ 514
High Courts07 Jan 1980Partly Allowed
Ghewarwala Jain Vs Hanuman Prasad and Another
Madhya Pradesh High Court · AIR 1981 MP 250
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11, Order 8 Rule 2Hindu Succession Act, 1956 — Section 22(1), 22(2)
High Courts03 Jan 1980Allowed
Gurmit Kaur and Others Vs Pratap Singh and Another
Madhya Pradesh High Court · (1982) ACJ 416
Motor Vehicles Act, 1988 — Section 110A
High Courts02 Jan 1980
Birkha Vs State of M.P.
Madhya Pradesh High Court · (1980) JLJ 569
Penal Code, 1860 (IPC) — Section 342, 377
High Courts02 Jan 1980
State of Madhya Pradesh Vs Chandan Singh
Madhya Pradesh High Court · (1980) CriLJ 1024 : (1980) MPLJ 433
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 24, 25Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts01 Jan 1980Dismissed
L.S. Nair Vs Hindustan Steel Ltd., Bhilai and Others
Madhya Pradesh High Court · AIR 1980 MP 106 : (1980) JLJ 183 : (1980) MPLJ 429
Constitution of India, 1950 — Article 226, 246, 254(2)Limitation Act, 1963 — Article 52, 55Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12
High Courts01 Jan 1980Dismissed
Saraswatibai Vs Durga Sahai and Others
Madhya Pradesh High Court · AIR 1982 MP 147 : (1983) JLJ 150 : (1983) 28 MPLJ 475
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 41 Rule 20, 11, 151
High Courts01 Jan 1980Allowed
Ramesh Chemical Industries Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1992) 40 ECC 199 : (1980) 6 ELT 598 : (1980) JLJ 277 : (1980) MPLJ 479
Central Excises and Salt Act, 1944 — Section 2Constitution of India, 1950 — Article 226Drugs and Cosmetics Act, 1940 — Section 3
High Courts01 Jan 1980Dismissed
Bal Krishna, and others Vs Patiram
Madhya Pradesh High Court · (1980) JLJ 595
Civil Procedure Code, 1908 (CPC) — Section 100, 149Limitation Act, 1963 — Section 5Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c)
High Courts15 Dec 1979Allowed
Pratap Narayan Saxena and Others Vs Ram Chandra Saxena
Madhya Pradesh High Court · (1980) JLJ 751
Civil Procedure Code, 1908 (CPC) — Section 115, 129General Clauses Act, 1897 — Section 6
High Courts15 Dec 1979
In Re: Madho Singh
Madhya Pradesh High Court · (1980) JLJ 191
Workmens Compensation Act, 1923 — Section 2, 2(1)(d), 2(1)(n), 27, 3
High Courts15 Dec 1979
In the matter of Reference under Section 27 of the Workmen's Compensation Act, regarding Madho Singh
Madhya Pradesh High Court · (1979) 12 MP CK 0006
Workmens Compensation Act, 1923 — Section 2, 2(1)(d), 2(1)(n), 27, 3
High Courts14 Dec 1979Dismissed
Dulichand Agarwal Vs State of M.P. and others
Madhya Pradesh High Court · (1980) JLJ 451 : (1980) MPLJ 465
Constitution of India, 1950 — Article 226, 299, 299(1)
High Courts14 Dec 1979
Karelal Kundanlal Trust Vs The Commissioner of Sales Tax
Madhya Pradesh High Court · (1980) JLJ 465 : (1980) 46 STC 202
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts14 Dec 1979Dismissed
Chhitu Vs Mathuralal and Others
Madhya Pradesh High Court · AIR 1981 MP 13 : (1981) ILR (MP) 777
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 3A, Order 41 Rule 3A(2), 151
High Courts12 Dec 1979Dismissed
Shreeram Vastra Bhandar Vs Sales Tax Officer and Others
Madhya Pradesh High Court · (1982) ILR (MP) 487 : (1980) JLJ 173 : (1980) MPLJ 282 : (1980) 46 STC 107
Madhya Pradesh General Sales Tax Act, 1958 — Section 10
High Courts11 Dec 1979Allowed
Ram Dayal Karodilal Vs Shankar Lal Bhagirath and another
Madhya Pradesh High Court · (1979) 12 MP CK 0005
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Dec 1979Dismissed
Gulkandi and others Vs Harnarain and others
Madhya Pradesh High Court · (1980) JLJ 603
Transfer of Property Act, 1882 — Section 60, 80, 83