High Courts08 Feb 1980Allowed
State of Madhya Pradesh Vs Chandan Singh Jeewan Singh
Madhya Pradesh High Court · (1980) JLJ 344
Railway Property (Unlawful Possession) Act, 1966 — Section 3
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,097 of 2,382
High Courts07 Feb 1980Partly Allowed
Budha and Others Vs Bedariya
Madhya Pradesh High Court · AIR 1981 MP 76 : (1980) JLJ 285
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 100, 101Evidence Act, 1872 — Section 114, 16General Clauses Act, 1897 — Section 27
High Courts07 Feb 1980
Commissioner of Income Tax Vs Fakirchand Dayaram
Madhya Pradesh High Court · (1983) 143 ITR 184
Income Tax Act, 1961 — Section 271(1), 275
High Courts07 Feb 1980
Commissioner of Sales Tax Vs Truel Tubes
Madhya Pradesh High Court · (1980) 46 STC 473
Madhya Pradesh General Sales Tax Act, 1958 — Entry 30, Entry 56
High Courts06 Feb 1980
Commissioner of Income Tax Vs Kalyanmal Mills Tent Factory
Madhya Pradesh High Court · (1982) 10 TAXMAN 79
Income Tax Act, 1922 — Section 4(1)(a), 66(1)
High Courts05 Feb 1980Allowed
Bagdudas @ Bagdiramdas Vs State of M.P. and others
Madhya Pradesh High Court · (1985) MPLJ 318
Constitution of India, 1950 — Article 226, 227
High Courts04 Feb 1980
Commissioner of Sales Tax Vs Esso Standard Refining Co. of India Ltd.
Madhya Pradesh High Court · (1980) 46 STC 216
Petroleum Act, 1934 — Section 2
High Courts01 Feb 1980Dismissed
Rewatiprasad and Others Vs State of M. P.
Madhya Pradesh High Court · (1980) JLJ 888
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts01 Feb 1980
Dayaram Singh Vs The State of M.P.
Madhya Pradesh High Court · (1981) CriLJ 530
Criminal Procedure Code, 1973 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts30 Jan 1980
Commissioner of Sales Tax Vs Swadeshi Cotton and Flour Mills Ltd.
Madhya Pradesh High Court · (1980) 46 STC 138
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts29 Jan 1980Dismissed
Lalji Prasad Agrawal and others Vs Registrar Co-Operative Societies, M. P., Bhopal
Madhya Pradesh High Court · (1982) MPLJ 697
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55
High Courts29 Jan 1980Dismissed
M.P. State Road Transport Corporation Bairagarh and Another Vs Benibai and Others
Madhya Pradesh High Court · (1980) ACJ 407
Motor Vehicles Act, 1939 — Section 110D
High Courts28 Jan 1980Dismissed
Shesh Kumar Pradhan Sheshdeo Vs Keshbo and Others
Madhya Pradesh High Court · AIR 1980 MP 166 : (1980) JLJ 338
Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 99General Clauses Act, 1897 — Section 6
High Courts25 Jan 1980Allowed
Rajiv Kumar Dubey Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1982) ACJ 493
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 14, 28, 39, 74, 94
High Courts25 Jan 1980Allowed
Hardware and Sanitary Traders Vs Regional Provident Fund Commissioner, Indore
Madhya Pradesh High Court · (1980) JLJ 329
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts25 Jan 1980
Deo Radha Madhava Lalji Genda Trust Vs Property Tax Officer and Others
Madhya Pradesh High Court · (1980) 125 ITR 531 : (1980) JLJ 272 : (1980) MPLJ 385
Madhya Pradesh Nagariya Sthawar Sampatti Kar Adhiniyam, 1964 — Section 6
High Courts24 Jan 1980
Commissioner of Income Tax Vs Daluram Pannalal Modi
Madhya Pradesh High Court · (1981) 129 ITR 398
Income Tax Act, 1961 — Section 256(2)
High Courts17 Jan 1980Allowed
Siddhnath and Another Vs Kaluram
Madhya Pradesh High Court · AIR 1981 MP 244 : (1981) JLJ 47 : (1981) 26 MPLJ 53
Madhya Bharat Accommodation Control Act, 1955 — Section 12(1), 13(1), 13(2)
High Courts17 Jan 1980
New India Assurance Co. Limited Vs Dalbir Singh Khera
Madhya Pradesh High Court · (1982) 1 LLJ 39 : (1980) MPLJ 587
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 25F, 33, 33C
High Courts17 Jan 1980Allowed
Jamnibai and Others Vs Chhotekhan and Others
Madhya Pradesh High Court · (1981) ACJ 90
Motor Vehicles Act, 1988 — Section 110A, 110D