High Courts18 Mar 1980
Commissioner of Sales Tax Vs Ramvilas Randiyal
Madhya Pradesh High Court · (1980) 46 STC 490
Madhya Pradesh General Sales Tax Act, 1958 — Section 13Madhya Pradesh General Sales Tax Rules, 1959 — Rule 5
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,095 of 2,382
High Courts16 Mar 1980Allowed
Gwalior Rayon Silk Manufacturing (Weaving) Company Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1981) 8 ELT 52 : (1980) MPLJ 581
Central Excises and Salt Act, 1944 — Section 3(1), 3(2), 3(3), 4Constitution of India, 1950 — Article 226
High Courts14 Mar 1980
Govindram Chatramal Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1984) 55 STC 350
Madhya Pradesh General Sales Tax Act, 1958 — Section 43
High Courts13 Mar 1980Allowed
Hiralal Thakurdas Chowkse Vs Hate Singh Laxman Singh
Madhya Pradesh High Court · (1984) JLJ 296 : (1984) MPLJ 32
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 2(f)
High Courts13 Mar 1980Allowed
Samirmal Badichand Vs State of Madhya Pradesh, Bhopal
Madhya Pradesh High Court · (1980) 03 MP CK 0013
Land Acquisition Act, 1894 — Section 17(1), 4(1), 5A
High Courts13 Mar 1980Dismissed
Nandkishore Vs Sau. Inderabai Holkar
Madhya Pradesh High Court · AIR 1981 MP 21 : (1980) JLJ 701 : (1981) 26 MPLJ 365
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15
High Courts12 Mar 1980
Ganga Prasad Sharma Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (1981) 127 ITR 27 : (1980) 4 TAXMAN 26
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 263
High Courts12 Mar 1980
GANGA PRASAD SHARMA Vs COMMISSIONER OF Income Tax, M.P. AND ANOTHER.
Madhya Pradesh High Court · (1981) 132 ITR 87
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 263
High Courts11 Mar 1980Dismissed
Eric Camp Vs Christ Church Council, Morar and another
Madhya Pradesh High Court · (1981) JLJ 209
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), 151
High Courts10 Mar 1980
Commissioner of Sales Tax Vs Phoolchand Onkarlal
Madhya Pradesh High Court · (1980) 46 STC 429
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts10 Mar 1980Allowed
Divisional Superintendent, South Eastern Railway, Bilaspur Vs Ch. Annaji Kumar and another
Madhya Pradesh High Court · (1980) JLJ 897
Industrial Disputes Act, 1947 — Section 33C(2)Railway Services (Discipline and Appeal) Rules, 1968 — Rule 14(ii)
High Courts10 Mar 1980Allowed
State of Madhya Pradesh Vs Chironji Lal
Madhya Pradesh High Court · AIR 1981 MP 65 : (1981) JLJ 351
Criminal Procedure Code, 1973 (CrPC) — Section 144Police Act, 1861 — Section 30
High Courts10 Mar 1980Allowed
Gwalior Rayon Silk Manufacturing (Weaving) Co. Ltd. Vs Union of India and others
Madhya Pradesh High Court · (1980) JLJ 667
Central Excises and Salt Act, 1944 — Section 3(1), 3(2)
High Courts07 Mar 1980
Commissioner of Sales Tax Vs Uttamchand Durlabhdas
Madhya Pradesh High Court · (1984) 55 STC 205
Madhya Pradesh General Sales Tax Act, 1958 — Entry 2
High Courts07 Mar 1980Allowed
M.G. Panse and others Vs S.K. Sanyal and another
Madhya Pradesh High Court · (1980) JLJ 243
Federal Administrative Procedure Act, 1946 — Section 8Industrial Disputes Act, 1947 — Section 10A
High Courts06 Mar 1980Dismissed
Ramlal Vs Mishrilal and Others
Madhya Pradesh High Court · (1980) JLJ 633
Madhya Bharat Zamindari Abolition Act, 2008 — Section 35
High Courts29 Feb 1980
Narsaiya and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 143 ITR 304
Income Tax Act, 1961 — Section 184Madhya Pradesh Excise Act, 1915 — Section 39Madhya Pradesh Excise Rules, 1915 — Rule 6
High Courts29 Feb 1980Allowed
Naththuji Vs District Judge, Betul and others
Madhya Pradesh High Court · (1983) JLJ 392 : (1982) MPLJ 628
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(2)
High Courts28 Feb 1980
Commissioner of Income Tax Vs Nirbheram Daluram
Madhya Pradesh High Court · (1980) 17 CTR 281 : (1981) 127 ITR 491 : (1980) JLJ 643
Income Tax Act, 1961 — Section 251(2)
High Courts26 Feb 1980
Commissioner of Wealth-tax Vs Smt. Sonal K. Amin
Madhya Pradesh High Court · (1980) 16 CTR 391 : (1981) 127 ITR 427 : (1980) JLJ 307 : (1980) MPLJ 425
Wealth Tax Act, 1957 — Section 5(1)