High Courts08 Apr 1980Dismissed
Anjani Prasad and Others Vs Ishwardin and Others
Madhya Pradesh High Court · AIR 1982 MP 10 : (1982) ILR (MP) 159 : (1983) JLJ 602
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 115, 2(2), 96
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,094 of 2,382
High Courts07 Apr 1980
Bhagirath Prasad Bilgaiya Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 139 ITR 916
Income Tax Act, 1961 — Section 2(4)
High Courts07 Apr 1980Allowed
Raysinet Kemical Company Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1986) 62 STC 314
Constitution of India, 1950 — Article 226
High Courts04 Apr 1980Dismissed
Central Coal-fields Ltd. Korba Vs Commissioner of Sale Tax, M. P. and Others
Madhya Pradesh High Court · (1980) JLJ 822
Coal Mines (Conservation, Safety and Development) Act, 1952 — Section 8Coal Mines Labour Welfare Fund Act, 1947 — Section 3, 4
High Courts04 Apr 1980Allowed
Shankerlal Vs Matthulal
Madhya Pradesh High Court · (1980) JLJ 332
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(3), 13(1), 13(5), 2(h)
High Courts04 Apr 1980
Kailash Gir Vs V.K. Khare, Food Inspector and Another
Madhya Pradesh High Court · (1981) CriLJ 1555 : (1981) JLJ 662
Criminal Procedure Code, 1973 (CrPC) — Section 215, 464Prevention of Food Adulteration Act, 1954 — Section 16, 2
High Courts04 Apr 1980Allowed
Madhya Pradesh State Road Transport Corporation, Bhopal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1981 MP 178 : (1981) JLJ 591 : (1981) 26 MPLJ 542
Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 239, 239(1), 239(2)Motor Vehicles Act, 1939 — Section 68(2), 76, 91(2)
High Courts04 Apr 1980
DR RAVISHANKER TAPA Vs COMMISSIONER OF Income Tax.
Madhya Pradesh High Court · (1983) 21 CTR 14 : (1983) 139 ITR 862
Income Tax Act, 1961 — Section 139, 147, 148
High Courts04 Apr 1980
Sitaram and another Vs Chaturo and others
Madhya Pradesh High Court · (1981) JLJ 171
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47General Clauses Act, 1897 — Section 6
High Courts04 Apr 1980Dismissed
Central Coalfields Ltd. Vs Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1980) JLJ 822
Constitution of India, 1950 — Article 226Mines Act, 1952 — Section 58
High Courts03 Apr 1980
Laxmandas Ramesh Kumar Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1980) JLJ 775 : (1980) MPLJ 607
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 20, 226
High Courts01 Apr 1980
Smt. Usha Jain and Others Vs Manmohan Bajaj and Others
Madhya Pradesh High Court · AIR 1980 MP 146 : (1982) ILR (MP) 837 : (1980) JLJ 678 : (1980) MPLJ 623
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 97
High Courts31 Mar 1980Dismissed
Hukumchand Mills Ltd., Indore and another Vs Employees' State Insurance Corporation
Madhya Pradesh High Court · (1981) JLJ 156 : (1984) MPLJ 49
Employees State Insurance Act, 1948 — Section 2(12), 82(2)
High Courts30 Mar 1980
ADDL. COMMISSIONER OF WEALTH-TAX, M.P. Vs JAMNALAL RAMLAL KIMTEE.
Madhya Pradesh High Court · (1983) 139 ITR 625
High Courts28 Mar 1980Partly Allowed
Shanker Rao Vs Babulal Fouzdar and Another
Madhya Pradesh High Court · AIR 1980 MP 154 : (1983) ILR (MP) 634 : (1980) JLJ 650
Fatal Accidents Act, 1855 — Section 1A, 2Insurance Act, 1938 — Section 46Motor Vehicles Act, 1939 — Section 110A , 110B, 110C, 110D, 110E
High Courts25 Mar 1980
Laxmi Motor Stores Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1980) 03 MP CK 0010
Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1)
High Courts21 Mar 1980
COMMISSIONER OF Income Tax, M.P. Vs THAKURLAL.
Madhya Pradesh High Court · (1981) 132 ITR 398
Income Tax Act, 1961 — Section 139, 147, 148, 43
High Courts20 Mar 1980Allowed
Krishnarao Govind Rao Shinde and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1982) MPLJ 97
Madhya Pradesh Land Revenue Code, 1959 — Section 181, 182
High Courts18 Mar 1980
Commissioner of Sales Tax Vs Lalji Tolaram
Madhya Pradesh High Court · (1981) 48 STC 549
Madhya Pradesh General Sales Tax Act, 1958 — Section 8(1)Madhya Pradesh General Sales Tax Rules, 1959 — Rule 20(4)
High Courts18 Mar 1980
Kamalchand Vs Income Tax Officer and Another
Madhya Pradesh High Court · (1981) 128 ITR 290
Income Tax Act, 1961 — Section 147, 148, 80HH, 80J, 80J(4)