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Madhya Pradesh High Court judgments

47,636 judgments · page 2,101 of 2,382

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High Courts06 Nov 1979Dismissed

The Maharashtra Brahman Sahakari Bank Ltd. and Another Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1980 MP 84 : (1980) JLJ 557 : (1980) MPLJ 223

Constitution of India, 1950 — Article 19(1)Madhya Pradesh Co-operative Societies Act, 1960 — Section 12(2)
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High Courts05 Nov 1979Allowed

Mohanlal Vs Union of India (UOI) and Others

Madhya Pradesh High Court · AIR 1980 MP 87 : (1980) JLJ 165

Cantonments Act, 1924 — Section 185, 256
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High Courts05 Nov 1979

Commissioner of Sales Tax Vs Burmah Shell Oil Storage and Distributing Co. of India Ltd.

Madhya Pradesh High Court · (1979) 11 MP CK 0010

Madhya Pradesh General Sales Tax Act, 1958 — Section 2(o)
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High Courts31 Oct 1979Allowed

Sitaram Harprasad Vs Chhate Gajju and others

Madhya Pradesh High Court · (1980) JLJ 858

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C, 33C(2)
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High Courts29 Oct 1979

Addl. Commissioner of Wealth Tax Vs Nathoolal Balaram

Madhya Pradesh High Court · (1980) 125 ITR 596 : (1980) 3 TAXMAN 170

Income Tax Act, 1961 — Section 263, 271(1)Wealth Tax Act, 1957 — Section 18(1), 25(2)
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High Courts27 Oct 1979

Addl. Commissioner of Income Tax Vs B.K. Sethi

Madhya Pradesh High Court · (1980) 126 ITR 394

Income Tax Act, 1961 — Section 256(1), 256(2), 271
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High Courts27 Oct 1979Allowed

Shiv Saran Lal Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1980 MP 93 : (1980) JLJ 170 : (1980) MPLJ 218

Contract Act, 1872 — Section 3, 4
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High Courts26 Oct 1979

Commissioner of Sales Tax Vs Naresh Traders

Madhya Pradesh High Court · (1980) 46 STC 227

Madhya Pradesh General Sales Tax Act, 1958 — Section 44
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High Courts25 Oct 1979Dismissed

Dr. K.M. Sharma and others Vs State of M.P. and others

Madhya Pradesh High Court · (1980) JLJ 232

Constitution of India, 1950 — Article 14, 309
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High Courts24 Oct 1979

State of Madhya Pradesh Vs Dr. Chamanlal Nagrath

Madhya Pradesh High Court · (1981) JLJ 60 : (1981) 2 LLJ 46 : (1981) 26 MPLJ 9

Constitution of India, 1950 — Article 309, 310, 311
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High Courts19 Oct 1979

Commissioner of Sales Tax Vs Basant Stores

Madhya Pradesh High Court · (1980) 46 STC 50

Madhya Pradesh General Sales Tax Act, 1958 — Section 27(1), 27(2), 44
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High Courts17 Oct 1979Allowed

Karan Singh Vs The Collector, Chhatarpur and Others

Madhya Pradesh High Court · AIR 1980 MP 89 : (1980) JLJ 168

Contract Act, 1872 — Section 2, 3, 4, 8
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High Courts17 Oct 1979

Commissioner of Income Tax Vs A.N. Tiwari

Madhya Pradesh High Court · (1980) 15 CTR 142 : (1980) 124 ITR 680

General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 139(1), 271(1), 274, 274(2)
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High Courts17 Oct 1979Allowed

Chunnilal Lampulal Nema Vs R.C. Shivhare

Madhya Pradesh High Court · (1979) 10 MP CK 0003

Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 147, 392, 397, 441, 447
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High Courts16 Oct 1979

Fairdeal Motors Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1982) 49 STC 164

Constitution of India, 1950 — Article 20
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High Courts15 Oct 1979Allowed

Ramdin Hazarilal and others Vs State of M.P. and others

Madhya Pradesh High Court · (1979) 10 MP CK 0025

Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 4, 4(1), 4(3)Madhya Pradesh Land Revenue Code, 1959 — Section 3, 44, 51, 51, 56
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High Courts12 Oct 1979

Jaora Sugar Mills Ltd. Vs Union of India (UOI) and Another

Madhya Pradesh High Court · (1982) 134 ITR 385

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 256(1), 263
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High Courts12 Oct 1979

JAORA SUGAR MILLS LTD. Vs UNION OF INDIA AND ANOTHER

Madhya Pradesh High Court · (1982) 134 ITR 385

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143, 246, 263
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High Courts11 Oct 1979Dismissed

Sharad Trading Co., Rajegaon Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1980 MP 91 : (1980) JLJ 513 : (1980) MPLJ 227

Contract Act, 1872 — Section 2, 25
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High Courts11 Oct 1979

Addl. Commissioner of Income Tax Vs Brijmohan Jaiswal

Madhya Pradesh High Court · (1980) 3 TAXMAN 285

Income Tax Act, 1961 — Section 148, 256(1), 271(1)(c)
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